High Courts28 Sept 2012Allowed
Sita Ram Paswan Vs The State of Bihar
Patna High Court · (2012) 09 PAT CK 0037
Penal Code, 1860 (IPC) — Section 307, 324, 34, 341
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 15 of 71
High Courts28 Sept 2012Allowed
Shiv Narayan Yadav Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 46
Bihar Tenancy Act, 1885 — Section 48E, 48E(6)
High Courts28 Sept 2012Dismissed
Md. Rafi Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 485
High Courts27 Sept 2012Allowed
Shamima Khatoon and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 53
Bihar Tenancy Act, 1885 — Section 40
High Courts27 Sept 2012Allowed
Smt. Chintamani Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 439
Constitution of India, 1950 — Article 142, 311, 311(2)Penal Code, 1860 (IPC) — Section 302
High Courts27 Sept 2012Allowed
Narayan Mandal Vs State of Bihar
Patna High Court · (2013) CriLJ 280
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Sept 2012Allowed
Bhetho Yadav and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 283
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts27 Sept 2012Dismissed
Lal Ji Singh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 483
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 225, 311, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts26 Sept 2012Disposed Off
Md. Naimuddin Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 639 : (2012) 4 BLJud 270
High Courts26 Sept 2012Dismissed
Muni Lal Singh @ Suraj Prasad Singh Vs The State of Biihar
Patna High Court · (2013) 1 BBCJ 635
High Courts26 Sept 2012
Md. Naimuddin Vs The State of Bihar and Others
Patna High Court · (2012) 09 PAT CK 0067
High Courts26 Sept 2012Allowed
Meera Devi and Others Vs The State of Bihar, The Additional Member, Board Of Revenue, Bihar, Patna, The District Collector, Sitamarhi and The Additional Collector, Sitamarhi
Patna High Court · (2012) 4 PLJR 951
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 10(3), 11, 2(a)
High Courts26 Sept 2012
Puja Gupta and Others Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 887
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts26 Sept 2012Dismissed
Muni Lal Singh @ Suraj Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 09 PAT CK 0036
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226
High Courts26 Sept 2012
Ramadhar Lal @ Ramadhar Prasad and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 465
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Sept 2012Disposed Off
Arti Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 719
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts25 Sept 2012Allowed
Jangal Chaurasia and Others Vs The State of Bihar
Patna High Court · (2012) 09 PAT CK 0052
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 313Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts25 Sept 2012Dismissed
Md. Reyaz Alam Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 965
High Courts24 Sept 2012Dismissed
State of Bihar Vs Sheo Dayal Ray
Patna High Court · (2013) 2 BLJud 6
High Courts24 Sept 2012Disposed Off
Amrendra Kumar Singh Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 614 : (2013) 1 BLJud 1