High Courts05 Oct 2012Allowed
Mahaarani Durgeshwari Sahi and Maharaj Kuar Mrigendra Pratap Sahi Vs The State of Bihar and Others
Patna High Court · (2012) 135 FLR 738 : (2013) LLR 96
Minimum Wages Act, 1948 — Section 20(2), 29
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 13 of 71
High Courts05 Oct 2012Allowed
Braj Kishore Tiwary, Kashi Nath Tiwari @ K.N. Tiwari and Smt. Shavitri Devi Vs The State of Bihar and Others
Patna High Court · (2012) 10 PAT CK 0074
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution of India, 1950 — Article 226, 227
High Courts05 Oct 2012
Uday Shankar Jha Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 10 PAT CK 0072
High Courts05 Oct 2012
Smt. Indu Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 478
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127
High Courts05 Oct 2012Allowed
Ramashish Rai and Others Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 134, 144, 145, 146, 146(1)
High Courts05 Oct 2012Allowed
Sanjay Kumar Tiwari and Others Vs The Union of India and Others
Patna High Court · (2013) LabIC 864 : (2012) 4 PLJR 703
Central Reserve Police Force Act, 1949 — Section 11
High Courts05 Oct 2012Dismissed
Santosh Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 269
Constitution of India, 1950 — Article 12, 226, 30
High Courts05 Oct 2012Dismissed
Ashok Kumar Ray Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 467
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 379, 406, 420, 506
High Courts05 Oct 2012Allowed
M/s. Durga Cold Storage and Ice Factory Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 1 PLJR 154
High Courts04 Oct 2012Allowed
Navin Sharma Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 326
High Courts04 Oct 2012Dismissed
Dinesh Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 950
Constitution of India, 1950 — Article 14, 21
High Courts04 Oct 2012Allowed
Ashwini Kumar Choubey Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 962
Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(b), 482Penal Code, 1860 (IPC) — Section 188
High Courts04 Oct 2012Allowed
Rameshwar Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 314
High Courts04 Oct 2012
Jai Narain Mahton and Others Vs Gopal Rai and Others
Patna High Court · (2012) 4 PLJR 791
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, 100, 11Evidence Act, 1872 — Section 50
High Courts04 Oct 2012
Rama Shankar Tiwary Vs Bhojpur Rohtas Gramin Bank and Others
Patna High Court · (2013) LabIC 74
High Courts04 Oct 2012Dismissed
Nilofar Nahid Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 645
Constitution of India, 1950 — Article 226
High Courts04 Oct 2012Allowed
Sulochana Devi and Others Vs Ranjeet Kumar Yadav and Another
Patna High Court · (2012) 4 PLJR 800
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Oct 2012Allowed
Bhirgun Jee Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 961
High Courts04 Oct 2012Allowed
Raj Kumar Das Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0030
Penal Code, 1860 (IPC) — Section 392
High Courts04 Oct 2012Dismissed
Md. Imamuddin and Another Vs State of Bihar
Patna High Court · (2013) CriLJ 269
Penal Code, 1860 (IPC) — Section 395, 412