High Courts10 Oct 2012Dismissed

Vikas Kumar Singh Vs Om Prakash Mishra

Patna High Court · (2013) 2 PLJR 266

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 5