High Courts04 Oct 2012Dismissed
Dr. Anju Kumar @ Anju Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 24
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 14 of 71
High Courts04 Oct 2012Allowed
Shiv Kala Devi and Others Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 316
Land Acquisition Act, 1894 — Section 11, 18, 4, 6, 9
High Courts03 Oct 2012Dismissed
Shailendra Kishore Sharma Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 419 : (2012) 4 BLJud 297
High Courts03 Oct 2012Dismissed
Devaki Devi Vs The State of Bihar Ors.
Patna High Court · (2013) 1 PLJR 223
Constitution of India, 1950 — Article 243O(b)
High Courts03 Oct 2012Dismissed
The State of Bihar Vs Gopal Kumar Pandey and Surendra Paswan
Patna High Court · (2013) CriLJ 319
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts03 Oct 2012Dismissed
State of Bihar Vs Smt. Parbati Devi and Others
Patna High Court · (2012) 10 PAT CK 0038
High Courts03 Oct 2012Allowed
Krishna Murari Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 289
High Courts03 Oct 2012Allowed
Renu Devi and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 308
Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 504
High Courts01 Oct 2012Dismissed
Radhey Sadai Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 286 : (2013) 1 BLJud 92
High Courts01 Oct 2012Allowed
Ram Ratan Ram Vs Rangila Ram and Others
Patna High Court · (2013) 2 PLJR 993
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 45, 73
High Courts01 Oct 2012Dismissed
Mithu Sah, Laljhari Devi, Kishore Sah @ Raj Kishore Sah and Bashishtha Sah @ Chhotka Sah Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0073
Penal Code, 1860 (IPC) — Section 307, 326
High Courts01 Oct 2012Allowed
Ramchandra Prasad Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 234
High Courts01 Oct 2012Allowed
Nagina Dhanuk, Deena Mahto and Bhola Mahto Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0052
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324, 34
High Courts01 Oct 2012Allowed
Bhagwat Singh Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 566
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 34
High Courts01 Oct 2012
Radhey Chaudhary Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 435, 436
High Courts01 Oct 2012Dismissed
Tej Narayan Rai Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 790
Constitution of India, 1950 — Article 311, 311(2)
High Courts01 Oct 2012
Yogesh Vs M/s. Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2013) 3 PLJR 436
High Courts28 Sept 2012
Aman Gupta and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 462
Criminal Procedure Code, 1973 (CrPC) — Section 407, 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 323, 34, 406, 420
High Courts28 Sept 2012
The Tilka Manjhi Bhagalpur University Vs Dhiraj Kumar Yadav Dhiraj Kumar Yadav Vs The T.M. Bhagalpur University
Patna High Court · (2013) 1 PLJR 511
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
High Courts28 Sept 2012Dismissed
The State of Bihar Vs Krishna Yadav @ Bigga Mahata @ Mama @ Mulla Mukti Narayan Chaudhary Vs The State Of Bihar
Patna High Court · (2012) 09 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 164, 366Penal Code, 1860 (IPC) — Section 120B, 34, 364A