High Courts12 Oct 2012Allowed
Jaikal Devi and Umesh Ram Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0061
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C), 22, 42, 52A
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 11 of 71
High Courts12 Oct 2012Allowed
Dhanwant Sharan Vs State of Bihar
Patna High Court · (2013) 1 PLJR 380
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 107, 127, 13, 13(1)(d), 13(2)Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 13(a)(d), 2
High Courts12 Oct 2012Allowed
Nirupama Kumari @ Rukama Devi and Another Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 399
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts12 Oct 2012Dismissed
Lalita Jha Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 244
High Courts12 Oct 2012Allowed
Sri Ram Sah Vs State of Bihar
Patna High Court · (2012) 10 PAT CK 0011
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 207, 293, 313Evidence Act, 1872 — Section 25, 26, 27, 67
High Courts11 Oct 2012Dismissed
Divisional Manager Vs Ashish Kumar
Patna High Court · (2013) 1 BBCJ 280 : (2013) 1 BLJud 147
High Courts11 Oct 2012Allowed
Lalan Kishore Arohi Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 263
High Courts11 Oct 2012
Arun Kumar Singh Vs Patna Municipal Corporation and Others
Patna High Court · (2013) 1 PLJR 620
Constitution of India, 1950 — Article 300A
High Courts11 Oct 2012Dismissed
Vijendra Kumar Vs The Food Corporation of India and Others
Patna High Court · (2012) 4 PLJR 1060
High Courts11 Oct 2012Dismissed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2012) 4 PLJR 878
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 20, 23, 24, 47, 49
High Courts10 Oct 2012Dismissed
M/s Madras Securities Printers Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 402
Constitution of India, 1950 — Article 226
High Courts10 Oct 2012Dismissed
Rajeshwar Singh and Another Vs Maharani Adhirani Kamsundari Devi and Others
Patna High Court · (2012) 4 PLJR 806
Evidence Act, 1872 — Section 110Hindu Succession Act, 1956 — Section 14(1), 15(1)(b), 16
High Courts10 Oct 2012
Bihar State Khadi and Village Industries Board Vs State of Bihar
Patna High Court · (2013) 136 FLR 652 : (2013) LabIC 193 : (2013) 1 LLJ 584
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(j), 25F, 30
High Courts10 Oct 2012Allowed
Braj Kishore Narayan Vs The Magadh University and Others
Patna High Court · (2013) 2 PLJR 19
High Courts10 Oct 2012Allowed
Dr. Naresh Sharma @ Ram Naresh Sharma Vs State of Bihar and Another
Patna High Court · (2013) CriLJ 192
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 269, 270, 271, 34, 427
High Courts10 Oct 2012Dismissed
Bhola Saw @ Bhola Kumar Gupta and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts10 Oct 2012Allowed
The Secretary Science and Technology Department and Others Vs Aukhari Paras Nath Sinha
Patna High Court · (2013) LabIC 178
High Courts10 Oct 2012Dismissed
Rajendra Prasad Sah Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 875
Constitution of India, 1950 — Article 226
High Courts10 Oct 2012
Bihar State Khadi and Village Industries Board Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 796
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(j), 25F, 30