High Courts01 Nov 2012Dismissed
State of Bihar Vs Bhupendra Prasad Rai Ram Swarath Rai Vs The State of Bihar and Bhupendra Prasad Rai
Patna High Court · (2012) 11 PAT CK 0009
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 9 of 71
High Courts31 Oct 2012Allowed
Manoranjan Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 779
High Courts30 Oct 2012Dismissed
Kushmi Devi Vs Vidyanand Kumar Yadav and Others
Patna High Court · (2013) 1 PLJR 947
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 22, 22(1), 22(2)
High Courts30 Oct 2012Allowed
State Vs Gyani Prasad and Raju Prasad Sah
Patna High Court · (2013) 1 Crimes 591
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 42, 50, 51, 52(A)
High Courts30 Oct 2012
Sanjeev Kumar Suman and Others Vs The Union of India and Others
Patna High Court · (2013) 1 PLJR 889
High Courts19 Oct 2012Disposed Off
Bihar Rajya Sahkari Bhumi Vikas Bank Samati Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 148
High Courts19 Oct 2012
Chandra Bibhuti Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 45
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 34
High Courts19 Oct 2012Dismissed
M/s. Raj Chikitsa Pvt. Ltd. Vs The Registrar of Companies, Bihar and Jharkhand
Patna High Court · (2013) 575 CLA 621 : (2013) 179 CompCas 71 : (2013) 2 PLJR 33
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Companies Act, 1956 — Section 160, 166, 209, 224, 559Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts19 Oct 2012
Govind Prasad Kanodia Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 435
Constitution of India, 1950 — Article 141, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Employees State Insurance Act, 1948 — Section 85(g)
High Courts19 Oct 2012Allowed
Harish Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 568 : (2013) 1 PLJR 301
High Courts19 Oct 2012Dismissed
M/s Tirupati Storage and Allied Pvt. Ltd. and Another Vs The United Commercial Bank and Others
Patna High Court · (2012) 4 PLJR 748
Constitution of India, 1950 — Article 14, 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(3A), 13(4)State Financial Corporations Act, 1951 — Section 29, 31
High Courts19 Oct 2012Dismissed
Parmanand Thakur Vs Rajkiya Madhya Vidhyalaya, Jalalpur Khurd and Others
Patna High Court · (2012) 10 PAT CK 0031
Bihar Land Reforms Act, 1950 — Section 27, 4Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts19 Oct 2012Dismissed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 550
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 120B, 323, 34, 341, 379
High Courts18 Oct 2012Dismissed
Devendra Kumar Singh and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 295
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4), 342Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts17 Oct 2012Allowed
Jawahar Lal Singh and etc. Vs State of Bihar
Patna High Court · (2013) CriLJ 1051
Criminal Procedure Code, 1973 (CrPC) — Section 107, 133Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
High Courts17 Oct 2012
Jang Bahadur Sahni and Another Vs Jagan Sahni and Others
Patna High Court · (2013) 3 PLJR 501
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts17 Oct 2012Dismissed
Murad Ali Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 588
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162, 313, 313(4)Evidence Act, 1872 — Section 27, 32, 8Penal Code, 1860 (IPC) — Section 302, 307, 325, 34
High Courts17 Oct 2012Allowed
Chandra Shekhar Jha Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 571
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 323, 420, 506