High Courts07 Nov 2012
Kameshwar Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 11 PAT CK 0075
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 7 of 71
High Courts07 Nov 2012Dismissed
Amit Kumar Singh Vs M/s. Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (2013) 3 PLJR 512
Hindu Succession Act, 1956 — Section 15(1)(a), 16
High Courts07 Nov 2012
Vishram Tiwari Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 891
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29
High Courts07 Nov 2012Allowed
In Re: Protosh Kumar Bhattacharya
Patna High Court · AIR 2013 Patna 60
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 263, 273, 276, 284, 383(1)(c)
High Courts07 Nov 2012Dismissed
Shankar Ram, Rajkumar Choudhary, Awadh Kumar Ram and Lal Bahadur Choudhary Vs The State of Bihar, The District Collector, Bhojpur at Arrah, The District Panchayat Officer, Bhojpur at Arrah and The Block Development Officer, Udbant Nagar, P.S. Udbant Nagar, District-Bhojpur
Patna High Court · (2012) 11 PAT CK 0059
Bihar Panchayat Raj Act, 1993 — Section 11(1)
High Courts07 Nov 2012Allowed
Dipak Kumar Banerjee Vs Dr. Sugata Chakroborty, Dr. Captain AMC Souti Chakrabarty, Subhendu Chakrabarty All sons of Late Amita Chakraborty and Subrato Kumar Chakravarty, Husband of Late Amita Chakraborty
Patna High Court · (2013) 1 PLJR 497
Succession Act, 1925 — Section 263, 276
High Courts07 Nov 2012Dismissed
Manik Chandra Mahto Vs The State of Bihar
Patna High Court · (2012) 11 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Nov 2012Allowed
Kamlesh Kumari Jain Vs The State of Bihar, Sub Divisional Magistrate, Sadar, Patna, Sudhanshu Ranjan
Patna High Court · (2012) 11 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts07 Nov 2012Dismissed
The State Of Bihar Vs Arun Kumar Priyadarshi
Patna High Court · (2012) 11 PAT CK 0029
Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts07 Nov 2012Allowed
Smt. Sarama Banerjee Vs Shyamal Kumar Banerjee
Patna High Court · AIR 2013 Patna 28
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3ASuccession Act, 1925 — Section 263, 278
High Courts07 Nov 2012Allowed
Ramji Prasad Vs State of Bihar
Patna High Court · (2013) CriLJ 446
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 366A
High Courts07 Nov 2012Dismissed
Chand Mohammad and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 542
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts06 Nov 2012Disposed Off
Vipin Kunwar @ Bipin Kunwar Vs Union of India
Patna High Court · (2013) 2 BBCJ 143 : (2013) 2 BLJud 161
High Courts06 Nov 2012Allowed
Kedar Prasad Singh Vs Smt. Murti Devi and Others
Patna High Court · AIR 2013 Patna 19
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Nov 2012Allowed
Man Comm. Madarsa Faizul Uloom and Another Vs State of Bihar and Others
Patna High Court · (2013) LabIC 401
Constitution of India, 1950 — Article 29, 30
High Courts06 Nov 2012
Subhan Mansoori and Others Vs State of Bihar
Patna High Court · (2013) 1 PLJR 295
Penal Code, 1860 (IPC) — Section 34, 376, 376(2)(g)
High Courts06 Nov 2012Dismissed
Jatadhar Jha and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 565
Penal Code, 1860 (IPC) — Section 120(B), 147, 323, 353
High Courts06 Nov 2012Allowed
Krishna Mohan Prasad Vs State of Bihar and Another
Patna High Court · (2013) 1 PLJR 248
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 504
High Courts06 Nov 2012
Union of India Vs Jhantu Das
Patna High Court · (2013) 1 PLJR 254
Customs Act, 1962 — Section 110
High Courts06 Nov 2012
Hem Kant Roy Vs The Government of Bihar and Others
Patna High Court · (2013) 2 PLJR 316
Constitution of India, 1950 — Article 14, 16, 16(1), 309