High Courts30 Nov 2012Dismissed
Lallan Prasad Vs The Member, Board of Revenue and Others
Patna High Court · (2013) 1 PLJR 286
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 5 of 71
High Courts30 Nov 2012Allowed
Paras Nath Prasad Vs The Union of India and Others
Patna High Court · (2013) 1 PLJR 170
High Courts30 Nov 2012Allowed
Ilyas @ Baghwa and Sadre Alam Vs The State of Bihar
Patna High Court · (2012) 11 PAT CK 0001
Penal Code, 1860 (IPC) — Section 120B, 313
High Courts29 Nov 2012
M/s. Satyadarshi Project (India) Limited Vs Kumar Indradeo and Others
Patna High Court · (2013) 1 PLJR 208
Arbitration and Conciliation Act, 1996 — Section 11, 14, 15
High Courts29 Nov 2012Allowed
Kameshwar Prasad and Others Vs Bihar State Electricity Board and Others
Patna High Court · (2013) 1 PLJR 840
High Courts29 Nov 2012Allowed
M/S Mother India Construction Private Limited Vs State of Bihar and Others
Patna High Court · AIR 2013 Patna 63 : (2013) 1 PLJR 255
High Courts29 Nov 2012
State of Bihar Vs Bangali Sahni and Others
Patna High Court · (2013) CriLJ 1434
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts29 Nov 2012Dismissed
Sk. Kamrullah @ Sk. Kamrull and Others Vs The State of Bihar
Patna High Court · (2012) 11 PAT CK 0027
Penal Code, 1860 (IPC) — Section 307, 323
High Courts29 Nov 2012Dismissed
Dr. Avadh Kumar Patel Vs The Rajendra Agriculture University
Patna High Court · (2013) 1 PLJR 204
High Courts29 Nov 2012
Kedar Sahani Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 344
Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 304B, 34
High Courts29 Nov 2012Dismissed
Kapildeo Mahto Vs The State of Bihar and Others
Patna High Court · (2012) 11 PAT CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 323, 379
High Courts27 Nov 2012Allowed
Rajesh Kumar Manjhi @ Shiv Charan Manjhi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 100
Bihar Panchayat Raj Act, 1947 — Section 136, 18(5)
High Courts27 Nov 2012Allowed
Sita Ram Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 912
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 156(1), 460, 465Penal Code, 1860 (IPC) — Section 177, 181
High Courts26 Nov 2012Allowed
Smt. Ragini Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 417
Bihar State Universities Act, 1976 — Section 35
High Courts26 Nov 2012Allowed
Rehana Khatoon Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 469
High Courts26 Nov 2012Dismissed
Ajay Choudhary Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 145
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts26 Nov 2012
Thakur Rameshwar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 169
High Courts23 Nov 2012Dismissed
Dr. Santosh Kumar Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 398
High Courts23 Nov 2012Dismissed
Arbind Kumar Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 338
High Courts23 Nov 2012Disposed Off
Dudh Nath Singh Vs Magadh University, Bodh Gaya, Through Registrar
Patna High Court · (2013) 2 BBCJ 267