COURT ARCHIVE

Patna High Court judgments, 2012

1,402 judgments · page 4 of 71

High Courts05 Dec 2012Allowed

The Bihar Engineering Services Association and Others Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 410

Constitution of India, 1950 — Article 309Finance Act, 1969 — Section 2Government of India Act, 1935 — Section 241

High Courts05 Dec 2012

Ran Vijay Singh @ Ran Vijay Kumar Vs The State of Bihar and Another

Patna High Court · (2013) 1 PLJR 245

Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 302

High Courts05 Dec 2012Allowed

Abhay Kumar Chatterjee @ Abhay Kumar Upadhaya @ Abhay Kr. Upadhaya and Others Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 556

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Penal Code, 1860 (IPC) — Section 34, 415, 417, 418, 419

High Courts05 Dec 2012Dismissed

Smt Shanti Devi Vs Awadh Kishore Trivedi and Others

Patna High Court · (2012) 12 PAT CK 0022

Bihar Tenancy Act, 1885 — Section 106

High Courts05 Dec 2012Dismissed

Harendra Kumar Singh and Another Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 531

Bihar Public Land Encroachment Act, 1956 — Section 2(iii), 6(2)

High Courts05 Dec 2012Dismissed

Satya Narain Mishra @ Barkuji Vs Sudhanshu Anand and Others

Patna High Court · (2013) 2 PLJR 491

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 52

High Courts04 Dec 2012Allowed

Asha Kumari Vs The State of Bihar

Patna High Court · (2013) 2 BBCJ 289

High Courts04 Dec 2012Allowed

Ram Ashish Sahni Vs State of Bihar

Patna High Court · (2013) 2 PLJR 447

Penal Code, 1860 (IPC) — Section 376, 447, 511

High Courts04 Dec 2012Dismissed

Dharmshila Devi Vs Rahul Sharma and Others

Patna High Court · (2013) 1 PLJR 846

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52

High Courts04 Dec 2012Dismissed

Ram Pavitar Rai Vs State of Bihar and Others

Patna High Court · (2013) CriLJ 675

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 147, 323, 379, 447

High Courts04 Dec 2012

Saadullah Quadri and Others Vs The State of Bihar and Others

Patna High Court · (2012) 12 PAT CK 0011

High Courts04 Dec 2012Dismissed

Sushma Devi and Others Vs Most. Sona Devi and Others

Patna High Court · (2013) 2 PLJR 109

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 7 Rule 11, Order 9 Rule 13, Order 9 Rule 7, 151Constitution of India, 1950 — Article 227

High Courts04 Dec 2012Allowed

Dasrath Singh Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 422

Drugs and Cosmetics Act, 1940 — Section 18(a)(1), 23, 27(A), 3

High Courts03 Dec 2012

Raj Kishore Dinkar Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 434

High Courts30 Nov 2012Allowed

Sundarwa Devi Vs Krishna Singh

Patna High Court · (2013) 2 BBCJ 476

High Courts30 Nov 2012Allowed

M/s. Baron Kalin Pharmaceuticals (India) Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 83

Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27(d)

High Courts30 Nov 2012Allowed

Gautam Rai and Others Vs Madan Bihari Thakur and Others

Patna High Court · AIR 2013 Patna 102

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13

High Courts30 Nov 2012Allowed

Kameshwar Prasad Singh Mandal Vs The State of Bihar and Others

Patna High Court · (2012) 11 PAT CK 0063

Bihar Tenancy Act, 1885 — Section 48C, 48E, 48E

High Courts30 Nov 2012

Durgawati Devi Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 662

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 397, 401

High Courts30 Nov 2012Dismissed

Ramdeo Singh Vs The State of Bihar, Rameshwar Prasad, Proprietor, M/s Gopalji and Mahendra Prasad (Munshi)

Patna High Court · (2013) CriLJ 891

Criminal Procedure Code, 1973 (CrPC) — Section 201, 378(4)Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420