High Courts11 Dec 2012
Amrita Bhushan Vs The Chairman, Canara Bank and Others
Patna High Court · (2013) 1 PLJR 547
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 3 of 71
High Courts11 Dec 2012
Sita Devi and Others Vs Satrughan Prasad Singh and Others
Patna High Court · (2013) 3 PLJR 376
Motor Vehicles Act, 1988 — Section 140, 173
High Courts10 Dec 2012Allowed
Jagdish Prasad Gupta @ Jagdish Gupta Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 317
High Courts10 Dec 2012Allowed
Arjun Kumar Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 501 : (2013) 2 BLJud 45
High Courts10 Dec 2012
Ajay Kumar Singh @ Ajay Kumar Singh Mahto and Another Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 407
Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts07 Dec 2012Allowed
Dr. Madan Kumar Pandey Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 313 : (2013) 1 BLJud 310
High Courts07 Dec 2012Allowed
Yogendra Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 410
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 35Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts07 Dec 2012Dismissed
Brij Kishore Chaubey Vs Ram Karan Singh Yadav and Others
Patna High Court · AIR 2013 Patna 101
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Hindu Succession Act, 1956 — Section 30
High Courts07 Dec 2012
Janardan Singh Vs The Chancellor of the Universities cum Governor of Bihar Dr. Ram Tawakya Singh Vs State of Bihar
Patna High Court · (2013) LabIC 1152 : (2013) 1 PLJR 274 : (2013) 1 SCT 522
Constitution of India, 1950 — Article 167, 226, 233Patna University Act, 1976 — Section 10, 11, 14, 8
High Courts06 Dec 2012Dismissed
Kripa Shankar Rai Ors. Vs Kamla Rai and Others
Patna High Court · (2013) 2 PLJR 450
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4, 4(1)(c)
High Courts06 Dec 2012Allowed
Hemwanti Devi Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 200
Lok Adalat Act — Section 20(1), 20(2), 22
High Courts06 Dec 2012Dismissed
Smt Tara Kuer and Others Vs The State of Bihar, The Collector, Aurangabad and The Anchaladhikari, Rafiganj, Dist- Aurangabad
Patna High Court · (2013) 1 PLJR 305
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8Constitution of India, 1950 — Article 226
High Courts06 Dec 2012Allowed
Hrishikesh Mishra Vs The Management, State Bank of India and Another
Patna High Court · (2013) 2 PLJR 587
Industrial Disputes Act, 1947 — Section 10(1)(d), 11A, 33
High Courts06 Dec 2012Dismissed
Md. Islamuddin Vs State of Bihar and Others
Patna High Court · (2013) CriLJ 1432
Criminal Procedure Code, 1973 (CrPC) — Section 192, 204, 378(4)Penal Code, 1860 (IPC) — Section 323, 341, 379Probation of Offenders Act, 1958 — Section 3
High Courts06 Dec 2012Dismissed
Bikau Sahu @ B. Sahu Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 469
High Courts06 Dec 2012
Bihar State Bar Council and Another Vs The New India Assurance Company Ltd. and Others
Patna High Court · (2013) 3 PLJR 575
High Courts06 Dec 2012
Dr. Arjun Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 12 PAT CK 0010
High Courts06 Dec 2012
Birendra Kumar Verma and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 390
Bihar Goshala Act, 1950 — Section 13, 14
High Courts05 Dec 2012Allowed
Dr. Sachindra Kumar Sinha Vs Rajendra Agricultural University
Patna High Court · (2013) 2 BLJud 309
High Courts05 Dec 2012Allowed
Ramesh Singh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 160
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5