High Courts11 Dec 2012Dismissed

AMBO Sharma Vs The State of Bihar

Patna High Court · (2012) 12 PAT CK 0025

Arms Act, 1959 — Section 25(1)(a), 25(1b)A, 26(i), 26(ii)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302