High Courts03 Aug 2012
Sahdeb Prasad Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 991
Essential Commodities Act, 1955 — Section 7Income Tax Act, 1922 — Section 34
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 25 of 71
High Courts03 Aug 2012Dismissed
Ashok Kumar Pandey and Others Vs Rajesh Kumar Sinha and Others
Patna High Court · (2012) 4 PLJR 1051
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151
High Courts03 Aug 2012Allowed
Suresh Nandan Sinha Vs State of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0072
High Courts03 Aug 2012
Brajendra Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2013) LabIC 25
High Courts03 Aug 2012
Bishnu Chandra Prasad Vs The State Of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0057
Constitution of India, 1950 — Article 226
High Courts03 Aug 2012
Brahmanand Mishra Vs Vivekanand Mishra and Others
Patna High Court · (2012) 4 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 228(1)(a), 323Penal Code, 1860 (IPC) — Section 307
High Courts03 Aug 2012Allowed
Sk. Qayum and Others Vs Mostt. Ambeya Khatoon and others
Patna High Court · (2012) 08 PAT CK 0013
Specific Relief Act, 1963 — Section 31
High Courts02 Aug 2012
Ghanshayam Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 1
High Courts02 Aug 2012Dismissed
Debasish Palit Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 834
Criminal Procedure Code, 1973 (CrPC) — Section 202, 378, 378(3), 378(4), 397Penal Code, 1860 (IPC) — Section 380, 411, 420, 457
High Courts02 Aug 2012Allowed
Basudeo Prasad Vs State of Bihar and Others
Patna High Court · (2013) 2 SCT 445
Constitution of India, 1950 — Article 311(2)
High Courts01 Aug 2012Allowed
Mostt. Jeenat Khatoon Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 137
High Courts01 Aug 2012Dismissed
Kumari Gayatri Devi @ Gayatri Devi and Others Vs The State of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0077
High Courts01 Aug 2012
Sumitra Devi @ Suminta Devi and Another Vs Syed Zayauddin Ashraf @ Sayad
Patna High Court · (2012) 08 PAT CK 0073
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)(c)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Aug 2012Allowed
Zainul Abdin @ Zainul Abedin and Others Vs Sheo Kumar Mukherjee and Others
Patna High Court · (2012) 08 PAT CK 0061
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 3, Order 9 Rule 8, 11
High Courts01 Aug 2012
Most. Saraswati Devi and Others Vs Subodh Kumar
Patna High Court · (2013) 1 PLJR 670
Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts01 Aug 2012
Ramrup Yadav Vs The Vice-Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur, The Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur, The Principal, R.D. and D.J. College, Munger and The Superintendent, Zakir Hussain Hostel, R.D. and D.J. College, Munger
Patna High Court · (2012) 08 PAT CK 0049
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Majority Act, 1875 — Section 3
High Courts01 Aug 2012Dismissed
Shivnandan Singh Vs The State of Bihar
Patna High Court · (2012) CriLJ 4470
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts01 Aug 2012Dismissed
Amar Prasad @ Amar Mistry and Others Vs Lallu Sah and Others
Patna High Court · (2012) 4 PLJR 934
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(1)(d), 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 115
High Courts01 Aug 2012Allowed
Mostt. Piyari Devi and Others Vs Md. Salimuddin and Others
Patna High Court · (2012) 4 PLJR 987
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5