COURT ARCHIVE

Patna High Court judgments, 2012

1,402 judgments · page 27 of 71

High Courts26 Jul 2012Dismissed

Hardwar Singh and Others Vs Lal Munny Kuer and Others

Patna High Court · (2012) 07 PAT CK 0017

Civil Procedure Code, 1908 (CPC) — Section 21, 99Specific Relief Act, 1963 — Section 16(C)Suits Valuation Act, 1887 — Section 11

Read judgment

High Courts25 Jul 2012

Rajendra Kumar Singh Vs The State of Bihar and Others Sri Bhagwan Singh Vs The State of Bihar and Others

Patna High Court · (2012) 07 PAT CK 0094

Read judgment

High Courts25 Jul 2012Allowed

Jawahar Chaudhary Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 876

Constitution of India, 1950 — Article 14, 16

Read judgment

High Courts25 Jul 2012Dismissed

Jawahar Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 171

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 307, 326, 436

Read judgment

High Courts25 Jul 2012Allowed

Awadhesh Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 865

Read judgment

High Courts25 Jul 2012

The Chief Postmaster General, G.P.O., Patna, Bihar and Another Vs The Regional Labour Commissioner (C), Patna and Others

Patna High Court · (2012) 135 FLR 759 : (2012) 3 PLJR 870

Industrial Disputes Act, 1947 — Section 2(s), 25B, 25F, 25H

Read judgment

High Courts25 Jul 2012

Dinesh Sharma Vs Rupa Rani Sharma

Patna High Court · (2013) CriLJ 469 : (2012) 4 PLJR 215

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1)(a)Family Courts Act, 1984 — Section 19(4)

Read judgment

High Courts25 Jul 2012

Munia Devi Vs Bihar Electricity Board and Others

Patna High Court · (2012) 07 PAT CK 0004

Read judgment

High Courts24 Jul 2012Dismissed

Balram Mandal Vs The State of Bihar

Patna High Court · (2013) 1 BBCJ 586

Read judgment

High Courts24 Jul 2012Disposed Off

Dr. Mohmudul Hasan Vs The State of Bihar

Patna High Court · (2013) 1 BBCJ 168

Read judgment

High Courts24 Jul 2012Disposed Off

M/S Bhagwati Coke Industries Pvt. Ltd. Vs The Coal India Ltd.

Patna High Court · (2013) 2 BBCJ 641

Read judgment

High Courts24 Jul 2012Dismissed

Amit Kumar and Others Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 68

Criminal Procedure Code, 1973 (CrPC) — Section 178, 179

Read judgment

High Courts24 Jul 2012Allowed

Asha Devi and Others Vs State of Bihar and Another

Patna High Court · (2012) 3 Crimes 356 : (2013) 2 DMC 230 : (2012) 4 PLJR 942

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 228, 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B

Read judgment

High Courts24 Jul 2012Allowed

M/s Indian Oil Corporation Ltd. and Others Vs Smt. Sandhya Prasad

Patna High Court · (2013) 2 PLJR 81

Constitution of India, 1950 — Article 226

Read judgment

High Courts24 Jul 2012

Devi Nandan Singh and Others Vs Deonandan Singh and Others

Patna High Court · (2013) 2 PLJR 803

Limitation Act, 1963 — Article 136

Read judgment

High Courts24 Jul 2012Dismissed

Md. Amin Vs The State of Bihar and Others

Patna High Court · (2012) 07 PAT CK 0065

Read judgment

High Courts24 Jul 2012Dismissed

Govind Yadav Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0062

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts24 Jul 2012Allowed

Against the judgment of conviction dated 24.11.2005 and order of sentence dated 25.11.2005 passed by Shri Nand Kishore Gupta, Additional District and Sessions Judge, Fast Track Court of1, Saran at Chapra in Sessions Trial of302 of 2004.Shambhu Ram Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 162, 207Penal Code, 1860 (IPC) — Section 201, 302, 34

Read judgment

High Courts24 Jul 2012Dismissed

Upendra Paswan Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0055

Constitution of India, 1950 — Article 14, 16

Read judgment

High Courts24 Jul 2012Allowed

Laljhari Devi Vs The State of Bihar The Director Consolidation, Biahr, Patna, The Deputy Director Consolidation, Vaishali, Hajipur, The Consolidation officer, Vaishali, Hajipur

Patna High Court · (2013) 1 PLJR 141

Constitution of India, 1950 — Article 226

Read judgment