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Patna High Court judgments, 2012

1,402 judgments · page 31 of 71

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High Courts06 Jul 2012Dismissed

M/S Vishnu Sugar Mills Ltd. Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 788

Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 15, 17, 18, 2(a), 22Constitution of India, 1950 — Article 14, 162, 245, 245(1), 246Essential Commodities Act, 1955 — Section 3
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High Courts06 Jul 2012Allowed

Swami Nath Bhagat and Others Vs Vishwanath Bhagat and Others

Patna High Court · (2012) 07 PAT CK 0057

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 26
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High Courts06 Jul 2012Dismissed

Jay Shankar Shukla Vs State of Bihar

Patna High Court · (2012) 07 PAT CK 0056

Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
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High Courts06 Jul 2012Allowed

Md. Leyaqat Ansari Vs The Union of India

Patna High Court · (2012) 4 PLJR 390

Railway Claims Tribunal Act, 1987 — Section 23
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High Courts06 Jul 2012Allowed

Dr. Asha Rani Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 876

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High Courts06 Jul 2012

Manoj Kumar Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 866

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High Courts06 Jul 2012Allowed

Parmeshwar Pandit and Others Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 364
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High Courts05 Jul 2012Dismissed

Prem Kumar Choudhary Vs Kailash Chaudhary

Patna High Court · (2013) 1 BBCJ 264

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High Courts05 Jul 2012Dismissed

Dr. Bajrang Deo Narain Sinha Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 521

Constitution of India, 1950 — Article 311
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High Courts05 Jul 2012

Gulab Mehta Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0083

Penal Code, 1860 (IPC) — Section 366
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High Courts05 Jul 2012Dismissed

Awadhesh Kumar and Others Vs The Union of India

Patna High Court · (2012) 07 PAT CK 0078

Railways Act, 1989 — Section 123
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High Courts05 Jul 2012Dismissed

Md. Iqbal and Anr Vs State of Bihar and Others

Patna High Court · (2012) 07 PAT CK 0076

Administration of Evacuee Property Act, 1950 — Section 27, 46, 6, 7, 7ACivil Procedure Code, 1908 (CPC) — Order 1 Rule 9
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High Courts05 Jul 2012Dismissed

Jugal Devi Vs The State of Bihar and Nand Kishore Singh

Patna High Court · (2012) 07 PAT CK 0072

Penal Code, 1860 (IPC) — Section 494
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High Courts05 Jul 2012Dismissed

The State Vs Maheshwar Prasad Singh

Patna High Court · (2012) 135 FLR 157 : (2012) LLR 1039 : (2013) 1 PLJR 474

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(IA)
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High Courts05 Jul 2012Dismissed

Kishori Prasad Singh Vs Lalita Devi

Patna High Court · (2012) 4 PLJR 471

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High Courts05 Jul 2012Dismissed

Pawan Kumar Singh and Shrawan Kumar Vs State of Bihar

Patna High Court · (2012) 4 PLJR 979 : (2012) 4 PLJR 629

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 307, 323, 326
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High Courts05 Jul 2012Dismissed

Jagdish Prasad Yadav Vs Anirudh Singh @ Bhulan Singh and Others

Patna High Court · (2012) 07 PAT CK 0039

Penal Code, 1860 (IPC) — Section 148, 149, 323, 342, 385
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High Courts04 Jul 2012Dismissed

Ramawati Devi Vs Prabhawati Kuer

Patna High Court · (2013) 1 BBCJ 241

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High Courts04 Jul 2012

Upendra Kumar Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 1

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High Courts04 Jul 2012Allowed

Dr. B.N. Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 318

Industrial Disputes Act, 1947 — Section 2(j)
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