High Courts04 Jul 2012
Nav Vikash Vihar and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 529
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 32 of 71
High Courts03 Jul 2012Disposed Off
Lallan Ram Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 638
High Courts03 Jul 2012Dismissed
Vijay Singh Ram Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 SCT 544
Constitution of India, 1950 — Article 226
High Courts03 Jul 2012Dismissed
Smt. Sona Devi Vs The Union of India and Others
Patna High Court · (2012) 07 PAT CK 0095
Armed Forces Tribunal Act, 2007 — Section 14, 34
High Courts03 Jul 2012
Abdul Samad Ansari Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0071
Penal Code, 1860 (IPC) — Section 304, 34
High Courts03 Jul 2012
Sri Chandrika Sao Vs State of Bihar and Rajeev Kumar Sinha and District Jamui
Patna High Court · (2012) 07 PAT CK 0070
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68, 68(1)
High Courts03 Jul 2012Dismissed
Dr. Ram Prakash Mahto Vs The State of Bihar
Patna High Court · (2012) CriLJ 3480 : (2012) 4 PLJR 897
Criminal Procedure Code, 1973 (CrPC) — Section 144, 149, 227, 482Penal Code, 1860 (IPC) — Section 114, 115, 141, 147, 148
High Courts03 Jul 2012Dismissed
Paramhansh Rai, Dudhnath Rai and Sipahi Rai Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts03 Jul 2012Dismissed
Smt. Bijay Laxmi Kumar and Others Vs Most.Shyama Devi and Others
Patna High Court · (2012) 4 PLJR 769
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Succession Act, 1956 — Section 23Partition Act, 1893 — Section 4
High Courts03 Jul 2012Dismissed
Nagendra Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 725
Constitution of India, 1950 — Article 366
High Courts03 Jul 2012
Sunil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 671
High Courts03 Jul 2012
Jago Yadav, Yogendra Yadav and Ram Bachan Yadav Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0008
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323
High Courts02 Jul 2012Allowed
Balroop Yadav and Lallan Rai Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 337
High Courts02 Jul 2012Dismissed
Sattan Mandal @ Dhanuk and Gosai Mandal alisa Dhanuk Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0058
Penal Code, 1860 (IPC) — Section 147, 149, 323, 379, 436
High Courts29 Jun 2012Dismissed
Kameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 578
High Courts29 Jun 2012Dismissed
The Bihar State Electricity Board Vs The Bihar State Human Rights Commission and Another
Patna High Court · AIR 2013 Patna 11 : (2012) 3 PLJR 882
Constitution of India, 1950 — Article 21Consumer Protection Act, 1986 — Section 27Electricity Act, 2003 — Section 42(5)
High Courts29 Jun 2012
M/s. Adam Media and Recreation Private Limited Vs The State of Bihar and Others M/s. Streax-N-Style Advertisers Vs Patna Municipal Corporation and Others
Patna High Court · (2012) 4 PLJR 1080
Bihar Municipal Act, 2007 — Section 10, 127, 127(1)(f), 145, 146
High Courts29 Jun 2012Allowed
Ramadhar Singh @ Ramadhar Ahir, Nathuni Singh @ Nathuni Ahir, Durga Prasad Singh @ Durga Prasad Ahir and Harihar Singh @ Harihar Ahir Vs State of Bihar
Patna High Court · (2012) 06 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 380, 449, 452
High Courts29 Jun 2012Allowed
Santosh Kumar @ Santosh Kumar Jha Vs State of Bihar and The District Magistrate, Nalanda, Biharsharif
Patna High Court · (2013) 1 PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 202, 203, 204Penal Code, 1860 (IPC) — Section 415, 420, 482
High Courts29 Jun 2012Dismissed
The Bihar State Co-operative Bank Ltd. Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 923
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 3Constitution of India, 1950 — Article 226