High Courts25 Nov 2011
Bishnudeo Bhandari Vs Mangani Lal Mandal
Patna High Court · (2011) 11 PAT CK 0065
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 9 of 93
High Courts25 Nov 2011Dismissed
Md. Ekwal Ahmand Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0019
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts25 Nov 2011Allowed
Himanshu Kumar and Others Vs The State of Bihar and Dasrath Singh
Patna High Court · (2011) 11 PAT CK 0018
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Nov 2011Allowed
Murlidhar Thakur Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 324Probation of Offenders Act, 1958 — Section 3, 4
High Courts24 Nov 2011
The State of Bihar and Others Vs Md. Wasiqur Rahman and Md. Shamim Akhtar
Patna High Court · (2011) 11 PAT CK 0109
High Courts24 Nov 2011Allowed
Dhananjay Kumar Pandey and Others Vs State of Bihar
Patna High Court · (2012) 2 PLJR 758
Criminal Procedure Code, 1973 (CrPC) — Section 313, 317, 82, 83
High Courts24 Nov 2011Allowed
Chandan Kumar Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 584
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts24 Nov 2011Dismissed
Uttam Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 334
High Courts24 Nov 2011Dismissed
Shiv Narain Bansal Vs State of Bihar Ramji Prasad Jaiswal @ Ramjee Prasad Jaiswal, Ashok Kumar Jaiswal and Bal Mukund Jaiswal @ Prasad Jaiswal Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0069
Penal Code, 1860 (IPC) — Section 120B, 420, 440, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts24 Nov 2011Allowed
Gonar Sahni and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0061
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts24 Nov 2011Dismissed
Bhim Ram Vs Kaushlya Devi, Krishna Prasad Yadav
Patna High Court · (2011) 11 PAT CK 0046
Penal Code, 1860 (IPC) — Section 467, 471
High Courts24 Nov 2011Allowed
Daya Sah and Others Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0045
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts24 Nov 2011Dismissed
Mt. Prabhawati Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 339
Land Acquisition (Amendment) Act, 1984 — Section 11, 11A, 12(2), 17, 17(1)
High Courts24 Nov 2011
Awadhesh Kumar Srivastava Vs Bihar State Food and Civil Supplies Corporation Ltd.
Patna High Court · (2012) 4 PLJR 441
Constitution of India, 1950 — Article 14, 16, 226
High Courts23 Nov 2011Dismissed
Jawahar Singh and Others Vs Suraj Narain Singh and Others
Patna High Court · (2011) 11 PAT CK 0107
High Courts23 Nov 2011
Binod Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0070
High Courts23 Nov 2011Dismissed
Smt. Usha Rani Rajgarhia Vs Union of India and Others
Patna High Court · (2011) 11 PAT CK 0068
High Courts23 Nov 2011Allowed
Prem Lal Yadav Vs Shiv Narayan Yadav and Others
Patna High Court · (2012) 2 PLJR 523
Constitution of India, 1950 — Article 227
High Courts22 Nov 2011Allowed
Saroj Devi Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0128
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Nov 2011Dismissed
Lalit Modi Vs The State of Bihar and Satyandra Prasad @ Satyender Kumar Tiwari, Proprietor of Muzaffarpur Transport Corporation, Exhibition Road, Patna - 1
Patna High Court · (2011) 11 PAT CK 0122
Penal Code, 1860 (IPC) — Section 407