COURT ARCHIVE

Patna High Court judgments, 2011

1,858 judgments · page 11 of 93

High Courts18 Nov 2011

Senior Divisional Engineer(2), Eastern Railway, Mugalsarai and Abhay Kumar Pandy Vs The State of Bihar, The Secretary, Department of Forest and Environment, Government of Bihar, Patna, Divisional Forest Officer, Shahabad Range, Sasaram, District-Rohtas and Sri Suresh Prasad, Range Officer, Shahabad Range, Rohtas

Patna High Court · (2011) 11 PAT CK 0020

High Courts18 Nov 2011Allowed

Sunil Kumar Gupta Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 82, 83Penal Code, 1860 (IPC) — Section 367

High Courts18 Nov 2011Dismissed

Mohan Sahni and Another Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 720

Bihar Fish Jalkar Management Act, 2006 — Section 8(iii)

High Courts17 Nov 2011

Raghunath Poddar Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 588

High Courts17 Nov 2011Allowed

Baliram Prasad and Nityanand Sharma Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0101

High Courts17 Nov 2011Allowed

Umesh Chandra Jha Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 419

Civil Services Classification Appeal Rules, 2005 — Rule 14, 43

High Courts17 Nov 2011Allowed

Annie Joseph and Others Vs The State of Bihar and Another

Patna High Court · (2012) 2 PLJR 688

Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 405, 406, 415, 420

High Courts17 Nov 2011Dismissed

Ranjit Rana and Others Vs The State of Bihar and Others

Patna High Court · (2011) 11 PAT CK 0072

High Courts17 Nov 2011Dismissed

Ramanand Singh Vs Anjay Kumar Singh and Others

Patna High Court · (2011) 11 PAT CK 0057

Penal Code, 1860 (IPC) — Section 147, 323, 325, 341, 379

High Courts17 Nov 2011Allowed

Mokhtar Ahmad and Others Vs Aurangjeb Khan and Another

Patna High Court · (2011) 11 PAT CK 0055

High Courts17 Nov 2011Allowed

Rajeev Kumar Vs Ashok Kumar Singh, Ranjeet Kumar Prasad and Sashi Shekhar Prasad

Patna High Court · (2011) 11 PAT CK 0040

High Courts16 Nov 2011Allowed

Md. Miraj Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0103

Arms Act, 1959 — Section 2, 25(1), 25(1A), 25(1B), 26(2)Penal Code, 1860 (IPC) — Section 307

High Courts16 Nov 2011Allowed

Nawal Kishore Yadav Vs State of Bihar

Patna High Court · (2011) 11 PAT CK 0102

Arms Act, 1959 — Section 25, 25(1B), 26, 35Penal Code, 1860 (IPC) — Section 353, 399, 402, 414

High Courts16 Nov 2011Dismissed

Sunil Yadav Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0052

High Courts16 Nov 2011Dismissed

Nand Kishore Pandey Vs The State of Bihar and Others

Patna High Court · (2011) 11 PAT CK 0043

Penal Code, 1860 (IPC) — Section 409

High Courts16 Nov 2011Allowed

Bishudhari Pd. and Another Vs Mostt. Shanti Devi @ Tetri Devi and Others

Patna High Court · (2011) 11 PAT CK 0041

High Courts16 Nov 2011Allowed

Faiz Ahmad and Others Vs The State of Bihar

Patna High Court · (2012) 1 PLJR 360

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 384, 386, 406, 420

High Courts16 Nov 2011Dismissed

Azazul Haque Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 520

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

High Courts15 Nov 2011Allowed

Ambika Devi Vs The State of Bihar through

Patna High Court · (2013) 2 BBCJ 229

High Courts15 Nov 2011Dismissed

Girish Kumar and Others Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0126

Bihar Special Courts Act, 2009 — Section 13, 14, 15, 2Bihar Special Courts Rules, 2010 — Rule 11, 14Prevention of Corruption Act, 1988 — Section 13(2)