COURT ARCHIVE

Patna High Court judgments, 2011

1,858 judgments · page 12 of 93

High Courts15 Nov 2011Allowed

Dr. Baidya Nath Prasad Singh and Another Vs The State of Bihar and Another

Patna High Court · (2012) 2 PLJR 3

Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 427, 448, 504

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High Courts15 Nov 2011Allowed

Madhu Gupta and Another Vs The State of Bihar and Another

Patna High Court · (2012) 1 PLJR 346

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 379, 448, 498A, 504

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High Courts15 Nov 2011Allowed

Abdul Raquib, Iqbal Ahmad and Md. Fazal Rahman Vs The State of Bihar and Sunil Paswan @ Sunil Kumar

Patna High Court · (2011) 11 PAT CK 0085

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High Courts15 Nov 2011Allowed

Ranjeet Kumar Rai @ Ranjeet Kumar Vs The State of Bihar

Patna High Court · (2012) 1 PLJR 703

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 376, 511

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High Courts15 Nov 2011Dismissed

Ram Kishun Sah, Bhubneshwar Sah and Deo Narayan Sah Vs The State of Bihar and Hari Lal Sah

Patna High Court · (2011) 11 PAT CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 379Probation of Offenders Act, 1958 — Section 3, 4

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High Courts15 Nov 2011

Ban Bihari Vs The Union of India and Others

Patna High Court · (2012) 2 PLJR 570

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High Courts15 Nov 2011

Sudhir Kumar Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 636

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High Courts14 Nov 2011Allowed

Shafique Ahmad and Another Vs State Bank of India and Others

Patna High Court · AIR 2012 Patna 37

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High Courts14 Nov 2011

Mithilesh Mishra and Others Vs The State of Bihar and Others

Patna High Court · (2011) 11 PAT CK 0113

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High Courts14 Nov 2011Dismissed

Prakash Jha Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 220, 227, 228Penal Code, 1860 (IPC) — Section 302, 304, 304B, 34

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High Courts14 Nov 2011Allowed

Prahlad Dubey Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0110

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 55

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High Courts14 Nov 2011Dismissed

M/s Md. Ahmad Mumtaz Ahmad and Others Vs The Bihar State Agricultural Marketing Board and Others

Patna High Court · (2012) 1 PLJR 203

Bihar Agricultural Produce Markets Act, 1960 — Section 38Constitution of India, 1950 — Article 14

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High Courts14 Nov 2011Dismissed

Rajesh Kumar Tiwary Vs State of Bihar and Another

Patna High Court · (2012) 1 PLJR 757

Criminal Procedure Code, 1973 (CrPC) — Section 144, 197, 202, 482Penal Code, 1860 (IPC) — Section 323, 504, 506

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High Courts14 Nov 2011Allowed

Madan Yadav Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0062

Penal Code, 1860 (IPC) — Section 307, 324, 34

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High Courts14 Nov 2011Dismissed

Sri Rishikesh Kumar Vs Sri Binay Kumar Srivastva and Others

Patna High Court · (2012) 1 PLJR 259

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 52

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High Courts14 Nov 2011Allowed

India Fruit Company Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 446

Bihar Agricultural Produce Markets Rules, 1975 — Rule 102, 98, 99

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High Courts14 Nov 2011Allowed

Lal Kishore Yadav @ Bhuar Yadav Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0029

Bihar and Orissa Excise Act, 1915 — Section 47(A)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)(1), 52A, 55

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High Courts14 Nov 2011Allowed

Surendra Chauhan and Others Vs The State of Bihar

Patna High Court · (2011) 11 PAT CK 0022

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 379

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High Courts14 Nov 2011Dismissed

Binda Thakur Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 181

Constitution of India, 1950 — Article 311

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High Courts11 Nov 2011

Dr. Bhubneshwar Singh Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 435

Civil Services (Classification, Control and Appeal) Rules — Rule 55

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