High Courts22 Nov 2011Allowed
Upendra Narayan Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 537
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 10 of 93
High Courts22 Nov 2011
Bhajan Prasad and Others Vs The National Institute of Technology and Others
Patna High Court · (2012) 2 PLJR 520
High Courts22 Nov 2011Dismissed
Ram Prasad Rai, Ram Eqbal Rai, Briga Rai and Girija Rai Vs The State of Bihar and Saraswati Devi
Patna High Court · (2011) 11 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 379
High Courts22 Nov 2011Dismissed
Mohd. Masood Akhtar and Others Vs Mohd. Shamshad Khan and Others
Patna High Court · (2011) 11 PAT CK 0066
High Courts21 Nov 2011Allowed
Bihar State Financial Corporation Vs Smt Madhuri Pandey
Patna High Court · (2012) 2 PLJR 466
High Courts21 Nov 2011Allowed
Sharda Devi Vs The State of Bihar and Durga Mahto
Patna High Court · (2011) 11 PAT CK 0125
Penal Code, 1860 (IPC) — Section 307, 324, 326, 341
High Courts21 Nov 2011Dismissed
Asharfi Rai and Others Vs The State of Bihar and Lalita Devi
Patna High Court · (2011) 11 PAT CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts21 Nov 2011
Jagarnath Mahto Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts21 Nov 2011
Ful Kumari Devi Vs State of Bihar and Others
Patna High Court · (2012) 2 PLJR 13
High Courts21 Nov 2011
Senior Divisional Engineer(Co-Ord.), Eastern Railway, Mugalsarai and Ramesh Kumar Vs The State of Bihar, The Secretary, Department of Forest and Environment, Government of Bihar, Patna, Divisional Forest Officer, Shahabad Range, Sasaram, District-Rohtas and Sri Narvadeshwar Prasad Sinha, Forest Range Officer, Darigaon Rank, Sahabadganj Forest, Sasaram
Patna High Court · (2011) 11 PAT CK 0048
High Courts21 Nov 2011Dismissed
Anjani Kumar Jha and Others Vs The Union of India and Others Arvind Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0023
High Courts21 Nov 2011Allowed
Ram Bachan Dubey (since dead), Most. Sharda Kuer Dubey, Surendra Kumar Dubey and Satyendra Kumar Dubey Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0021
High Courts18 Nov 2011Allowed
Rajdeo Mahto and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0130
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts18 Nov 2011Allowed
Bouku Mandal Vs Sugiya Devi
Patna High Court · (2011) 11 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Nov 2011Allowed
Shyam Bihari Singh Vs The State of Bihar and Ram Dhari Singh
Patna High Court · (2011) 11 PAT CK 0058
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324
High Courts18 Nov 2011Allowed
Kobi Rai, Mahendra Rai, Paras Rai and Sahdeo Rai Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts18 Nov 2011Dismissed
Mohammad Rabban Khan Vs The State of Bihar and mad Saraj Sah
Patna High Court · (2011) 11 PAT CK 0050
High Courts18 Nov 2011Dismissed
Rajendra Thakur and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0049
High Courts18 Nov 2011Dismissed
Meena Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 366
Constitution of India, 1950 — Article 14, 311
High Courts18 Nov 2011Dismissed
Prushottam Pharmaceuticals Authorized Stockiest of M/s Rajasthan Drugs and Pharmaceuticals Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 89
Bihar Reorganisation Act, 2000 — Section 2, 27, 50, 51, 53