High Courts01 Dec 2011Allowed
Suresh Pasi Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0053
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 8 of 93
High Courts01 Dec 2011Allowed
Ugresh Thakur Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0052
Penal Code, 1860 (IPC) — Section 395
High Courts01 Dec 2011Allowed
Ramashish Yadav @ Sipahijee Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0030
Arms Act, 1959 — Section 25, 27, 35Penal Code, 1860 (IPC) — Section 307, 34, 399, 402
High Courts30 Nov 2011Allowed
The State of Bihar, The Principal Secretary, Department of Environment and Forest, Government of Bihar, Patna, The Conservator of Forest, Patna Circle, Patna and The Divisional Forest Officer, Nalanda Vs Vijay Kumar
Patna High Court · (2012) 2 EFLT 768 : (2012) 2 PLJR 676
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest (Bihar Amendment) Act, 1990 — Section 52, 52(4), 52A, 52B, 52C
High Courts30 Nov 2011Dismissed
Shankar Sah @ Shankar Shaw Vs Vikash Kumar
Patna High Court · (2012) 2 PLJR 763
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 15Constitution of India, 1950 — Article 227
High Courts30 Nov 2011Allowed
Parasuram Singh @ Punam Singh Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 760
Arms Act, 1959 — Section 25(1)(a), 26(1)Constitution of India, 1950 — Article 12, 21
High Courts30 Nov 2011Allowed
Radha Raman Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 706
High Courts30 Nov 2011Dismissed
Satyendra Kumar @ Rajeev Ranjan and Others Vs Most. Shakuntala Kumari Verma and Others
Patna High Court · (2012) 1 PLJR 437
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151
High Courts30 Nov 2011Allowed
R. Srinivashan Vs State of Bihar and Another
Patna High Court · (2012) 3 PLJR 728
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
High Courts29 Nov 2011Dismissed
Professor Dr. Akhauri Madhu Rani Sinha Vs Mathura Prasad
Patna High Court · AIR 2012 Patna 62 : (2013) 3 PLJR 481
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 10(1), 10(2), 11, 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 Nov 2011Allowed
Branch Manager, National Insurance Company Ltd. Vs Most. Manju Devi and Others
Patna High Court · (2012) 3 PLJR 250
Motor Vehicles Act, 1988 — Section 140, 166, 173Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts29 Nov 2011Allowed
Rajendra Prasad Mahto Vs The State of Bihar and Dinesh Singh
Patna High Court · (2011) 11 PAT CK 0064
High Courts29 Nov 2011Allowed
Raghunandan Prasad Yadav @ Raghunandan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0063
High Courts29 Nov 2011Dismissed
Satya Narain Choudhary Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 40
Constitution of India, 1950 — Article 226
High Courts29 Nov 2011Dismissed
Metho Yadav Vs State of Bihar and Others
Patna High Court · (2012) 1 PLJR 598
Criminal Procedure Code, 1973 (CrPC) — Section 323, 482Penal Code, 1860 (IPC) — Section 149, 302, 34, 385
High Courts29 Nov 2011
Abdul Hakim and Another Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 695
Penal Code, 1860 (IPC) — Section 302, 307, 34, 458
High Courts28 Nov 2011
Rasool Azam @ Raisool Azam @ Sukat Vs The Union of India
Patna High Court · (2012) 3 PLJR 713
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 36, 36A
High Courts25 Nov 2011Allowed
Bababu @ Babala Tanti and Others Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0127
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts25 Nov 2011Dismissed
Jagdish Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 529
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 34, 406
High Courts25 Nov 2011Dismissed
State of Bihar and Others Vs Ram Kumar Prasad and Others
Patna High Court · (2012) 1 PLJR 257