High Courts07 Dec 2011
Mukund Sah Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 699
Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 7 of 93
High Courts05 Dec 2011Allowed
Bachan Sah and Tiha Sah Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 427
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 313Evidence Act, 1872 — Section 114, 32, 32(1), 60Penal Code, 1860 (IPC) — Section 147, 302, 323, 324, 34
High Courts05 Dec 2011Allowed
Afzal Hussain Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0095
Arms Act, 1959 — Section 27, 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Penal Code, 1860 (IPC) — Section 109, 149, 201, 302, 304B
High Courts05 Dec 2011Dismissed
Jai Krishna Prasad Vs The Bihar State Road Transport Corporation, Parivahan Bhawan, R. Block, Patna and Others
Patna High Court · (2011) 12 PAT CK 0094
High Courts02 Dec 2011Allowed
Md. Ishaque Khan Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0120
High Courts02 Dec 2011Dismissed
The State Of Bihar Vs Prabhunath Singh and Ors
Patna High Court · (2011) 12 PAT CK 0119
High Courts02 Dec 2011
The Bihar Public Service Commission and Others Vs Kailash Nath Yadav
Patna High Court · (2012) 2 PLJR 29
High Courts02 Dec 2011Allowed
Pushpa Das and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 526
Patna University Act, 1976 — Section 84(B)
High Courts02 Dec 2011Allowed
Kameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0027
Penal Code, 1860 (IPC) — Section 148, 149, 307, 326, 379
High Courts02 Dec 2011Allowed
Vijay Singh and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 771
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 287, 304(A)
High Courts01 Dec 2011Allowed
Indira Gandhi Institute of Medical Sciences Vs Ratnesh Kumar Choudhary and Others
Patna High Court · (2013) 1 PLJR 57
High Courts01 Dec 2011
Shatrughana Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 698
High Courts01 Dec 2011Allowed
Ram Nandan Rai @ Gitti Rai and Punit Rai Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0121
Penal Code, 1860 (IPC) — Section 376
High Courts01 Dec 2011Allowed
Dr. Bhola Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 142
High Courts01 Dec 2011
Smt. Shobha Jha and Others Vs The State of Bihar and Another
Patna High Court · (2011) 12 PAT CK 0117
High Courts01 Dec 2011Dismissed
Ramjanam Mishra Vs Pramod Kumar Mishra @ Pramod Kumar
Patna High Court · (2012) 2 PLJR 35
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
High Courts01 Dec 2011Allowed
Sunita Kumari Poddar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 633
Constitution of India, 1950 — Article 14, 16
High Courts01 Dec 2011Dismissed
Satyendra Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 275
Land Acquisition Act, 1894 — Section 17(4)
High Courts01 Dec 2011Allowed
Mrs. Meera Devi Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 164, 368, 372, 373