High Courts13 Dec 2011Allowed
Dillo @ Bilo Yadav Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 327
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 5 of 93
High Courts13 Dec 2011Allowed
Kranti Devi Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0059
High Courts13 Dec 2011Dismissed
Nuzhat Iqbal and Others Vs The National Council for Teacher Education and Others
Patna High Court · (2012) 1 PLJR 707
Constitution of India, 1950 — Article 21ARight of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1), 23(2), 23(3), 38
High Courts13 Dec 2011Allowed
Smt. Geeta Kumari Sri Ram Darshan Singh, Vill.+ P.O.-Bhitiharwa Ashram, P.S.- Gaunaha, District-West Champaran Vs The State of Bihar thru, the Principal Secretary, Social Welfare Department, Governmaent, of Bihar, Patna and Others
Patna High Court · (2012) 1 PLJR 698
High Courts13 Dec 2011
Munni Devi Vs State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0047
High Courts13 Dec 2011Dismissed
Dinesh Mahto Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 107
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 204, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A
High Courts13 Dec 2011Dismissed
Shyam Prasad Bhattacharya Vs Smt. Shushmita Bhattacharya Kumari Priya
Patna High Court · (2012) 1 PLJR 349
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts13 Dec 2011Allowed
Bhartu Worah @ Bhartendu Worah and Another Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 335
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts12 Dec 2011Allowed
Sushil Kumar Singh and Another Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 362, 397, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts12 Dec 2011Allowed
Abu Bakar and Sk. Musahid Vs State of Bihar
Patna High Court · (2012) 1 PLJR 527
High Courts12 Dec 2011Allowed
Kailash Sahni Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0125
Penal Code, 1860 (IPC) — Section 412
High Courts12 Dec 2011Allowed
Basudeo Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 608
High Courts12 Dec 2011
Smt. Savitri Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0046
High Courts09 Dec 2011Allowed
Vijay Kumar Jha Vs The State Of Bihar and Divisional Forest Officer, Barachatti, Division-Barachatti, Gaya
Patna High Court · (2011) 12 PAT CK 0090
High Courts09 Dec 2011Dismissed
Alok Kumar Pandey Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 661
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34
High Courts09 Dec 2011Allowed
Nandu Paswan and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0051
Penal Code, 1860 (IPC) — Section 395, 412
High Courts09 Dec 2011Allowed
Dipan Rai @ Bipin Bihari Rai, Damari Rai, Kawalpati Rai and Shree Ram Tiwari Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0050
Penal Code, 1860 (IPC) — Section 307, 435
High Courts09 Dec 2011Allowed
Adya Bind @ Singh and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0049
Penal Code, 1860 (IPC) — Section 324, 34, 364
High Courts09 Dec 2011Allowed
Dharam Nath Prasad @ Dharam Nath Sah. and Dharamdeo Sah Vs The State of Bihar and Basmati Devi
Patna High Court · (2011) 12 PAT CK 0043
Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts09 Dec 2011Dismissed
The State of Bihar Vs Baidyanath Jha
Patna High Court · (2013) 1 PLJR 184
Penal Code, 1860 (IPC) — Section 109, 302, 34