High Courts19 Dec 2011Dismissed
Dharmender Kumar Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0130
Penal Code, 1860 (IPC) — Section 406
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 3 of 93
High Courts19 Dec 2011Dismissed
Mithilesh Sahani Vs The State of Bihar and Indra Devi
Patna High Court · (2011) 12 PAT CK 0129
High Courts19 Dec 2011Dismissed
Syed Reyazuddin Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0104
High Courts19 Dec 2011Allowed
Meera Devi and Jhakash Rishidev Vs The State of Bihar and Mr. Ashok Kumar
Patna High Court · (2011) 12 PAT CK 0068
High Courts19 Dec 2011Dismissed
Dilip Kumar Suman and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 338
Bihar Zila Parishad Madhyamik Awam Uchchtar Madhyamik Shikshak (Niyojan Awam Seva Sharta) Niyamawali, 2006 — Rule 4(iii)
High Courts19 Dec 2011Allowed
Dulichand Bansal Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 669
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Dec 2011Allowed
Animesh Sil Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 495
Bihar Service Code, 1952 — Rule 68, 71
High Courts19 Dec 2011Allowed
Yogendra Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 501
High Courts19 Dec 2011
Jayant Kumar Lahiri Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 173
High Courts18 Dec 2011Allowed
Hari Shankar Prasad Singh Vs The Union of India and Others
Patna High Court · (2012) 2 PLJR 682
High Courts16 Dec 2011Dismissed
Mahabir Prasad Vs The State of Bihar and Vishwanath Prasad
Patna High Court · (2011) 12 PAT CK 0131
Penal Code, 1860 (IPC) — Section 323, 324, 427
High Courts16 Dec 2011
Anurag Verma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 18
High Courts16 Dec 2011Allowed
Ganesh Choudhary Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0093
Penal Code, 1860 (IPC) — Section 122, 354, 376, 399, 402
High Courts16 Dec 2011
Amarendra Sah Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 107
High Courts16 Dec 2011Allowed
M/s. Indian Oil Corporation Limited and Another Vs Raj Kumar Jha and Others
Patna High Court · (2012) 2 PLJR 783
Constitution of India, 1950 — Article 12
High Courts16 Dec 2011Dismissed
Sri Krishna Nandan Sah Vs Union of India and Others
Patna High Court · (2012) 3 PLJR 173
Post Office Act, 1898 — Section 6
High Courts16 Dec 2011Dismissed
Parmeshwar Prasad and Others Vs The State Of Bihar, 4th Addl. District and Sessions Judge, Nalanda at Bihar Sharif and Sri Girijanandan Prasad
Patna High Court · (2011) 12 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 144, 190, 202Penal Code, 1860 (IPC) — Section 379
High Courts16 Dec 2011Dismissed
Sunder Raut and Others Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 42
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 364
High Courts16 Dec 2011Allowed
Haricharan Ram, , Shiv Nandan Ram, and Ramesh Ram Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 304, 34
High Courts16 Dec 2011Allowed
Anil Kumar Singh Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 789
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 290, 34, 379, 435, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)