High Courts15 Dec 2011Allowed
Mannu Lal Sharma Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 225
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 4 of 93
High Courts15 Dec 2011Allowed
Anjani Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 430
High Courts15 Dec 2011Allowed
Suresh Prasad Singh @ Mandal @ Smesh Mandal Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0128
Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts15 Dec 2011Dismissed
Gauri Shankar Jha Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 801
Criminal Procedure Code, 1973 (CrPC) — Section 144, 311
High Courts15 Dec 2011Allowed
Ramchandra Sharma Vs State of Bihar
Patna High Court · (2011) 12 PAT CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts15 Dec 2011Dismissed
Ram Lochan Sah Vs The State of Bihar and Sheela Devi
Patna High Court · (2011) 12 PAT CK 0071
High Courts15 Dec 2011Allowed
Kameshwar Singh Vs The State Of Bihar and R.P. Singh, Branch Manager, B.S.F.C.
Patna High Court · (2011) 12 PAT CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471State Financial Corporations Act, 1951 — Section 20, 29
High Courts15 Dec 2011Allowed
Dr. Ashok Kumar Jha and Dr. Deo Nandan Prasad Vs The State of Bihar and Anil Kumar
Patna High Court · (2011) 12 PAT CK 0066
High Courts15 Dec 2011Allowed
Shiv Narayan Sah and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts15 Dec 2011Allowed
Kedar Singh and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0060
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts15 Dec 2011Allowed
Rewati Singh and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0044
Penal Code, 1860 (IPC) — Section 307, 34, 380
High Courts15 Dec 2011Allowed
Dr. Rameshwar Nath Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 369
Bihar State Universities Act, 1976 — Section 26(6)(iv), 26(ii)(iii)
High Courts14 Dec 2011Dismissed
Shiva Mangal Prasad and Others Vs State of Bihar and Others
Patna High Court · (2013) 1 PLJR 77
High Courts14 Dec 2011Dismissed
Bipat Singh and Others Vs The State of Bihar and Another
Patna High Court · (2011) 12 PAT CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 145, 204, 482Penal Code, 1860 (IPC) — Section 147, 148, 379
High Courts14 Dec 2011Allowed
Bhagwati Prasad Kyal and Anr Vs State of Bihar and Anr
Patna High Court · (2011) 12 PAT CK 0127
High Courts14 Dec 2011
Dr. Ajay Kumar @ Dr. Ajay Kumar Choudhary Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 299, 300, 304, 304A, 34
High Courts14 Dec 2011Dismissed
Mantu Singh @ Mantu Kumar Singh and Others Vs State of Bihar
Patna High Court · (2012) CriLJ 1226
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 427, 447
High Courts14 Dec 2011Allowed
M/s HPCL Biofuels Ltd. and Another Vs The Saraswati Industrial Syndicate Limited
Patna High Court · (2012) 1 PLJR 430
Constitution of India, 1950 — Article 226Entry Tax Act, 1976 — Section 3, 3(1)
High Courts13 Dec 2011Allowed
Devendra Tiwari Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0086
High Courts13 Dec 2011Allowed
Harendra Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 722