COURT ARCHIVE

Patna High Court judgments, 2011

1,858 judgments · page 6 of 93

High Courts09 Dec 2011

Shekhar Chandra Verma Vs State Information Commissioner, Bihar, The Secretary-Cum-Joint Registrar, State Information Commission, 4th Floor Suchana Bhawan, Bailey Road, Patna and Sanjay Kumar Azad

Patna High Court · (2011) 12 PAT CK 0035

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High Courts09 Dec 2011Dismissed

Binay Kishore Prasad and Mr. Salahudding @ Salahuddin Vs The Union of India

Patna High Court · (2011) 12 PAT CK 0034

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High Courts09 Dec 2011Allowed

Charanjivi Kumar @ Chiranjeev Kumar Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0033

Arms Act, 1959 — Section 25, 25(1), 26Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)

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High Courts09 Dec 2011Allowed

Shri. Sukdeoji Vs Purushottam Sharma, Prahlad Sharma and Mostt. Name not known widow of Kedar Maharaj

Patna High Court · (2011) 12 PAT CK 0029

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High Courts09 Dec 2011Dismissed

Ram Pravesh Pandey Vs The Union of India and Others

Patna High Court · (2012) 2 PLJR 687

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High Courts09 Dec 2011Allowed

Pradip Chandra Thakur Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 609

Penal Code, 1860 (IPC) — Section 323, 34, 341

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High Courts09 Dec 2011Allowed

Deoki Mandal Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 131

Police Act, 1949 — Section 7

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High Courts08 Dec 2011Allowed

The Bank of India and Others Vs Smt. Snehlata Saran @ Snehlata

Patna High Court · (2011) 12 PAT CK 0124

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High Courts08 Dec 2011Allowed

Brajesh Rai and Mahesh Rai Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366

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High Courts08 Dec 2011Dismissed

Sri Kishun Seth @ Sri Krishna Seth Ram Das Seth Vs Ram Adhar Seth* late Doo Saran Seth and Others

Patna High Court · (2012) 1 PLJR 434

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Partition Act, 1893 — Section 4

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High Courts08 Dec 2011Allowed

Jai Nath Ahir @ Jai Nath Yadav Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0091

Penal Code, 1860 (IPC) — Section 395, 397

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High Courts08 Dec 2011Dismissed

Vidya Sagar Prasad Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0042

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High Courts08 Dec 2011Allowed

Sheikh Salim Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0041

Penal Code, 1860 (IPC) — Section 396

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High Courts08 Dec 2011

The State of Bihar and Others Vs Pradip Kumar Joshi Pradip Kumar Joshi Joshi Vs The State of Bihar and Others

Patna High Court · (2012) 2 EFLT 944 : (2012) 1 PLJR 723

Bihar Minor Mineral Concession Rules, 1972 — Rule 26(4)

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High Courts08 Dec 2011Dismissed

Dular Chand Sao and Others Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 15

Criminal Procedure Code, 1973 (CrPC) — Section 107, 147, 482

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High Courts08 Dec 2011Dismissed

Poonam Sharma and Others Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 226

Bihar Education Code, 1961 — Article 358Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 8

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High Courts08 Dec 2011

Pramod Kumar Singh Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0028

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High Courts08 Dec 2011Allowed

Ekta Sahkari Grih Nirman Samiti Ltd. Vs The Estate of late Ram Parichan Singh and Others

Patna High Court · (2013) 1 PLJR 944

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 47 Rule 1, Order 47 Rule 2Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 263, 283(3)

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High Courts07 Dec 2011Allowed

Abdus Salam @ Abdul Salam Vs The State of Bihar and Another Opp. Parties

Patna High Court · (2012) 2 PLJR 351

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1)(c), 202, 203, 482Penal Code, 1860 (IPC) — Section 395

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High Courts07 Dec 2011Dismissed

Ram Baran Ram Vs The State of Bihar and Others

Patna High Court · (2011) 12 PAT CK 0096

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