High Courts11 Nov 2011Dismissed
Branch Manager, Oriental Insurance Company Ltd Vs Md. Jahur and Others
Patna High Court · (2012) 2 TAC 122
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 427
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 13 of 93
High Courts11 Nov 2011Allowed
Parmanand Jayaswal and Another Vs State of Bihar and Another
Patna High Court · (2012) 1 PLJR 639
Criminal Procedure Code, 1973 (CrPC) — Section 192, 319
High Courts11 Nov 2011
Smt. Kanchan Devi and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 745
Bihar and Orissa Municipal Survey Act, 1920 — Section 9
High Courts11 Nov 2011Dismissed
Dudh Nath Singh Vs Sheonath Singh (since dead) and substituted by (i) Most Bhorni Kuar (ii) Baliram Singh (iii) Parushram Singh (iv) Shambhu Nath Singh (v) Narander Singh (vi) Santosh Kumar Singh (vii) Raj Kumari Devi (viii) Indu Devi
Patna High Court · (2011) 11 PAT CK 0044
High Courts11 Nov 2011
Umesh Chandra Verma Vs The Bihar State Housing Board and Manager Landed Property cum Joint Secretary, Bihar State Housing Board, Patna
Patna High Court · (2011) 11 PAT CK 0028
High Courts11 Nov 2011
M/s. Sri Ambika Sales Corporation Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0001
High Courts09 Nov 2011Allowed
Ram Bachan Singh and Others Vs The State of Bihar and Basgeet Pasi and Others
Patna High Court · (2011) 11 PAT CK 0106
Penal Code, 1860 (IPC) — Section 323, 34, 379, 420, 504
High Courts09 Nov 2011Allowed
Pawan Kumar Sharma and Others Vs The State of Bihar, Rameshwar Pandey, Ranjan Kumar Chouhan and Rai Birendra Prasad
Patna High Court · (2011) 11 PAT CK 0074
High Courts09 Nov 2011Allowed
Munni Devi Vs The State of Bihar, Bashishth Shahi and Vijay Kumar Shahi
Patna High Court · (2011) 11 PAT CK 0073
High Courts09 Nov 2011Allowed
Rajni Bara Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0056
High Courts09 Nov 2011
Jaya Sinha Vs Anil Kumar
Patna High Court · (2012) 1 DMC 297
Hindu Marriage Act, 1955 — Section 24
High Courts09 Nov 2011Allowed
Prem Lal Sah and Shankar Sah Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0047
High Courts09 Nov 2011Dismissed
Ganesh Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 534
Bihar Land Reforms Act, 1950 — Section 4(g)
High Courts09 Nov 2011Dismissed
Md. Madihuzzaman Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 425
High Courts08 Nov 2011Allowed
Lallan Prasad Singh Vs State of Bihar and Others
Patna High Court · AIR 2012 Patna 55 : (2012) 1 PLJR 728
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Allowed
Rajeshwar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 525
Bihar Municipal Act, 2007 — Section 2, 21(2), 25(4), 46(7), 51Constitution of India, 1950 — Article 100, 100(1), 189, 243W
High Courts08 Nov 2011Allowed
Lallan Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 2012 Patna 55 : (2012) 1 PLJR 728
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Allowed
Rajesh Thakur @ Rajesh Kumar Thakur and Bablu Thakur @ Bablu Kumar Thakur Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0039
Arms Act, 1959 — Section 25(1B), 26(2)
High Courts08 Nov 2011Allowed
Dr. Shree Narayan Pandit Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 747
High Courts04 Nov 2011
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 130
Bihar Non-Government Primary Schools (Take Over) Act, 1976 — Section 8