COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 6 of 81

High Courts25 Nov 2010Dismissed

Bihar State Gazetted Officers Federation and Forensic Science Laboratory Gazetted Officers Association Vs The state of Bihar

Patna High Court · (2011) 59 BLJR 2130 : (2012) 2 PLJR 138

Constitution of India, 1950 — Article 14, 226

High Courts25 Nov 2010Dismissed

Awadhesh Kumar Tiwari Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2171 : (2011) 2 PLJR 616

Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14, 14(2), 16, 16(2), 17Constitution of India, 1950 — Article 226

High Courts25 Nov 2010Dismissed

Dinesh Sab @ Dinesh Prasad and Another Vs The State of Bihar and Another

Patna High Court · (2011) 3 PLJR 23

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

High Courts25 Nov 2010Dismissed

The Life Insurance Corporation of India and Others Vs Manoj Kumar Mannu

Patna High Court · (2010) 11 PAT CK 0023

High Courts25 Nov 2010Dismissed

Arun Prabhat Sinha Vs The High Court of Judicature at Patna and Others

Patna High Court · (2010) 11 PAT CK 0008

High Courts24 Nov 2010

Saina Kumar Yadav Vs State of Bihar and. Ors.

Patna High Court · (2010) 11 PAT CK 0117

High Courts24 Nov 2010

Prabhat Kumar and Others Vs The State of Bihar and Others The Rajendra Agriculture University Vs Prabhat Kumar and Others

Patna High Court · (2011) 1 PLJR 794

High Courts24 Nov 2010Dismissed

Chunu Singh @ Ajay Singh Vs The State of Bihar

Patna High Court · (2010) 11 PAT CK 0083

Penal Code, 1860 (IPC) — Section 302

High Courts24 Nov 2010Dismissed

Dharmendra Kumar and Nandey Paswan Vs The Union of India (UOI) and Others

Patna High Court · (2010) 11 PAT CK 0081

High Courts24 Nov 2010Allowed

Ramendra Narayan Roy and Others Vs The State of Bihar and Rajeev Bhargava

Patna High Court · (2011) 59 BLJR 2121 : (2011) 1 PLJR 634

Penal Code, 1860 (IPC) — Section 120(B), 342, 380, 448, 504

High Courts24 Nov 2010Allowed

Deo Nandan Rai, Sukh Nandan Rai and Bimal Kumar Choudhary Vs The State of Bihar and Deep Nath Jha

Patna High Court · (2010) 11 PAT CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 406, 420

High Courts24 Nov 2010Dismissed

Raj Ranjan Pratap Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2423 : (2011) 2 PLJR 829

High Courts23 Nov 2010Allowed

Pooja Gupta @ Pooja Kumari Vs Manish Gupta

Patna High Court · (2010) 11 PAT CK 0001

High Courts22 Nov 2010Dismissed

Raj Kumar Gupta Vs Central Board of Secondary Education and Others

Patna High Court · (2010) 11 PAT CK 0140

High Courts22 Nov 2010

Sanjiv Singhm and Mukesh Singh @ Mukesh Kumar Singh Vs The State of Bihar and Basho Ram

Patna High Court · (2011) 59 BLJR 2117 : (2011) 1 PLJR 968

Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 34, 347, 376, 504, 506

High Courts22 Nov 2010Allowed

Madhepur Anchal Fishermen Co-operative Society Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2145 : (2011) 1 PLJR 589

High Courts22 Nov 2010Allowed

Proprietor of H.C. Sen and Co. (Mfg.) and H.C. Sen and Co. (Mfg.) Vs The State of Bihar and MD. Jamilu Rahman, Inspector of Drugs

Patna High Court · (2010) 11 PAT CK 0084

High Courts22 Nov 2010Allowed

Holy Cross Convent Vs Bihar State Electricity Board and Others

Patna High Court · (2011) 59 BLJR 1805 : (2011) 2 PLJR 271

High Courts22 Nov 2010Dismissed

Indal Yadav @ Indradeo Yadav Vs State of Bihar and Another

Patna High Court · (2012) 1 PLJR 267

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 307, 323, 341, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3X

High Courts19 Nov 2010Dismissed

Shashi Bhushan Kumar Mukul Vs The State of Bihar, The Commissioner-cum-Secretary, Health and Family Welfare Department, Govt. of Bihar and Executive Engineer, Engineering Cell, State Family Welfare Bureau

Patna High Court · (2010) 11 PAT CK 0130