High Courts19 Nov 2010Dismissed
Om Prakash Sah and Others Vs The State of Bihar and Rajnath Singh Yadav
Patna High Court · (2011) 1 PLJR 584
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 341, 379, 504
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 7 of 81
High Courts19 Nov 2010Allowed
IC 38558Y Colonel Sarat Chandra Mishra Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 385
Administrative Tribunals Act, 1985 — Section 14Constitution Of India, 1950 — Article 226, 227, 323A, 323A(2)(d), 323A(3)(d), 323B, 323B(2)(d), 323B(3)(d)
High Courts19 Nov 2010Dismissed
Akhilesh Chaudhary and Renu Devi Vs The State of Bihar and Shiv Nath Ram
Patna High Court · (2010) 11 PAT CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 107, 146, 188, 482Penal Code, 1860 (IPC) — Section 323, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(I)(15)
High Courts19 Nov 2010
Shankar Sahni Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1516
Antiquities and Art Treasures Act, 1972 — Section 13, 14, 15, 17, 25(1)Arms Act, 1959 — Section 25(1A), 25(1AA), 25(1B)A, 26, 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(2), 42, 43, 50
High Courts19 Nov 2010Allowed
Janardan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 768
High Courts18 Nov 2010Dismissed
Lowtan and Co., Gun Factory, Jail Compound Vs The Presiding Officer, Employees Provident Appellate Tribunal and Another
Patna High Court · (2010) 11 PAT CK 0137
High Courts18 Nov 2010
Santosh Kumar Yadav Vs Chairman, Bihar State Co-operative Bank Limited, Head Office, Ashok Raj Patha, Patna and Others
Patna High Court · (2012) 2 PLJR 677
High Courts18 Nov 2010Dismissed
Salful Singh Vs The State of Bihar, Dr. Indal Singh, Navin Ex-Incharge Principal, R.K.P.L.D. Kishan College and Gopal Prasad Mashkhara
Patna High Court · (2010) 11 PAT CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 420, 467, 468, 471
High Courts18 Nov 2010Allowed
Asharfi Yadav Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 635
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C), 22(C), 23(C), 42, 52A
High Courts18 Nov 2010Dismissed
Manoj Kumar Choudhary Vs The State of Bihar and Sub Inspector of Excise
Patna High Court · (2010) 11 PAT CK 0106
Bihar and Orissa Excise Act, 1915 — Section 2(12), 47, 47(A)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 2010Allowed
Sunil Kedia Vs The State of Bihar and Rabindra Prasad Yadav
Patna High Court · (2010) 11 PAT CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 418
High Courts18 Nov 2010Allowed
Kedar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2135
Constitution of India, 1950 — Article 12, 14, 16
High Courts18 Nov 2010Dismissed
Priya Kant Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0033
High Courts18 Nov 2010
Khursheed Alam Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0030
High Courts18 Nov 2010Allowed
Ram Autar Singh and Ram Lakhan Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 623
High Courts16 Nov 2010
Mahendra Prasad Singh @ Mahendra Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 554
Bihar Pension Rules, 1950 — Rule 46
High Courts16 Nov 2010Dismissed
Sri Surya Kant Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2148 : (2011) 1 PLJR 813
High Courts16 Nov 2010
Prakash Ranjan Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0077
High Courts16 Nov 2010
Chandrabhushan Prasad Sharma Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 935
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467
High Courts16 Nov 2010Dismissed
Tripolia Social Service Hospital Vs Bihar State Electricity Board and Others
Patna High Court · (2010) 11 PAT CK 0040