High Courts30 Nov 2010Dismissed
Sunil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 1476 : (2011) 1 PLJR 686
Constitution of India, 1950 — Article 142, 21, 213, 226, 41
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 5 of 81
High Courts30 Nov 2010
Babu Ram Yadav Vs The State of Bihar Md. Abdul Haseeb Malick Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0022
High Courts29 Nov 2010
Pramod Bihari Asthana Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2151 : (2011) 1 PLJR 898
High Courts29 Nov 2010
S. Ezaj Hussain Vs Indian Hockey Federation and Others
Patna High Court · (2010) 11 PAT CK 0088
High Courts29 Nov 2010Dismissed
Tulsi Manjhi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2162 : (2011) 2 PLJR 316
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(3), 15(1), 15(2), 15(3)Constitution of India, 1950 — Article 300A
High Courts29 Nov 2010Dismissed
Ajay Kumar Srivastava Vs High Court of Judicature at Patna and Others
Patna High Court · (2010) 11 PAT CK 0031
High Courts29 Nov 2010Allowed
Sarita Kumari Vs Respondent: The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 946
High Courts26 Nov 2010Allowed
The State of Bihar and Another Vs Ram Janam Singh
Patna High Court · (2010) 11 PAT CK 0129
High Courts26 Nov 2010Allowed
Smt. Radhika Devi and Another Vs Ajay Kumar Sharma and Others
Patna High Court · (2010) 11 PAT CK 0124
High Courts26 Nov 2010
Sidheshwar Paswan Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 24
High Courts26 Nov 2010Allowed
Rajeev Kumar Vs The State of Bihar and Umesh Paswan
Patna High Court · (2010) 11 PAT CK 0099
Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts26 Nov 2010
Ramayan Chaudhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1795 : (2011) 2 PLJR 259
High Courts26 Nov 2010Allowed
Sarojani Devi Vs Sunil Kumar Sharma Sunil Kumar Sharma Vs Sarojani Devi
Patna High Court · (2010) 11 PAT CK 0036
High Courts26 Nov 2010
Chandra Bhusan Kishore and Others Vs Shri Parash Nath Singh and Others
Patna High Court · (2010) 11 PAT CK 0034
High Courts25 Nov 2010Allowed
Chandra Narain Rai and Rameshwar Rai Sons of Late Daroga Rai Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2144
High Courts25 Nov 2010Allowed
Raktu Das and Others Vs The State of Bihar and Jagarnath Das
Patna High Court · (2011) 59 BLJR 2132
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 147, 379, 384
High Courts25 Nov 2010Allowed
Heman Rai Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2010) 11 PAT CK 0074
High Courts25 Nov 2010Dismissed
Krishna Deo Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2138
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482
High Courts25 Nov 2010Dismissed
Chailaha Goshala Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2139
High Courts25 Nov 2010Allowed
Ram Prit Singh, Mithilesh Kumar and Satendra Kumar Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2141
Arms Act, 1959 — Section 25(1B)A, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 482