High Courts09 Dec 2010
Ram Sharan Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 72
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 3 of 81
High Courts09 Dec 2010
Dr. Zakir Hussain Primary Teachers Education College and Dr. Nazar Imam Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0035
High Courts09 Dec 2010Allowed
Janardan Singh and Others Vs The State of Bihar and Another
Patna High Court · (2010) 12 PAT CK 0020
High Courts08 Dec 2010Allowed
Mrityunjay Kumar and Others Vs Ram Nandan Rai and Others
Patna High Court · (2010) 12 PAT CK 0060
High Courts08 Dec 2010
Dr. Ravi Bhushan Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1046
High Courts08 Dec 2010
Bihar State Co-Operative Milk Producers Federation Ltd. and Another Vs State of Bihar and Another
Patna High Court · (2011) 130 FLR 259
Industrial Disputes Act, 1947 — Section 10, 33, 33A
High Courts08 Dec 2010
Kameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 134
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2, 4Bihar Pension Rules, 1950 — Rule 43
High Courts07 Dec 2010Dismissed
Union of India (UOI) and Others Vs Sanjhali Murmur
Patna High Court · (2011) 59 BLJR 166
High Courts07 Dec 2010
Smt. Murahi Devi and Another Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 601
High Courts07 Dec 2010
Mithila Hanumant National College of Health and Physical Education Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 892
High Courts07 Dec 2010Dismissed
Preeti Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 135
High Courts07 Dec 2010
Sateshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 285
High Courts07 Dec 2010Allowed
Uday Kumar Mehta Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 477
High Courts07 Dec 2010Dismissed
Ram Bachan Tiwari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2418 : (2011) 2 PLJR 812
High Courts07 Dec 2010Dismissed
Zakia Khatoon Vs Hamida Khatoon and Others
Patna High Court · (2010) 12 PAT CK 0004
High Courts07 Dec 2010Dismissed
Mundrika Singh Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts06 Dec 2010
District Bar Association and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 823
High Courts03 Dec 2010
Jagdish Tiwary deceased and Others Vs Lalita Kuer deceased and Others
Patna High Court · (2010) 12 PAT CK 0067
High Courts03 Dec 2010
Dr. Himanshu Bhushan and Prof. Arjun Prasad Vs The T.M. Bhagalpur University and Others Dr. Ranjit Singh Gandhi Vs The Patna University, Patna and Others
Patna High Court · (2011) 1 PLJR 900
High Courts03 Dec 2010Allowed
Sri Umesh Prasad Vs Mehrunisa and Others
Patna High Court · (2011) 59 BLJR 398
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100