High Courts16 Dec 2010
Shams Nawed Vs Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2011) 59 BLJR 1607 : (2011) 1 PLJR 689
Vaishali Kshetriya Gramin Bank (Staff) Service Regulation, 1980 — Regulation 30(1)
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 2 of 81
High Courts16 Dec 2010Dismissed
Kunj Bihari Pandey Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 235
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32
High Courts15 Dec 2010Allowed
Samiruddin @ Md. Samiruddin, Salahuddin, Shamsul and Tamizuddin Vs The State of Bihar and Noorbano
Patna High Court · (2010) 12 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts15 Dec 2010Dismissed
Surendra Yadav @ Shailendra Prasad Vs The State Of Bihar The State of Bihar Vs Surendra Yadav @ Shailendra Prasad
Patna High Court · (2010) 12 PAT CK 0050
High Courts15 Dec 2010
Mritunjay Kumar Vs Bihar State Electricity Board and Others
Patna High Court · (2011) 59 BLJR 1243 : (2011) 1 PLJR 905
Constitution of India, 1950 — Article 226
High Courts15 Dec 2010Dismissed
Kedar Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0031
High Courts15 Dec 2010Dismissed
Bank of India Vs The State of Bihar and Another
Patna High Court · (2010) 12 PAT CK 0017
High Courts14 Dec 2010Dismissed
Kunti Devi Tiwary Vs The Union of India (UOI)
Patna High Court · (2010) 12 PAT CK 0032
High Courts14 Dec 2010Allowed
National Thermal Power Corporation Ltd. (A Government of India Enterprise) Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0018
High Courts13 Dec 2010
Akhaury Dadan Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 724
Constitution of India, 1950 — Article 308
High Courts13 Dec 2010Dismissed
Randhir Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 788
High Courts13 Dec 2010Dismissed
Noor Fatma and Others Vs Sri Anand Bhandari and Others
Patna High Court · (2010) 12 PAT CK 0029
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 2010Allowed
State of Bihar Vs Janak District Education Officer Singh
Patna High Court · (2010) 12 PAT CK 0028
High Courts13 Dec 2010Allowed
Biplaw Kumar Saha, Sita Ram Prasad and Domni Devi @ Savitri Devi Vs The State of Bihar and Mrs. Mamta Kumari (Suman) @ Mr. Mamta Kumari
Patna High Court · (2011) 59 BLJR 168 : (2011) 1 PLJR 909
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts13 Dec 2010Allowed
Mehru Nisha Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0021
High Courts13 Dec 2010Allowed
Shambhu Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0014
High Courts13 Dec 2010Allowed
Dinesh Sahni and Others Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0010
High Courts13 Dec 2010Dismissed
I.N.T.U.C. Bhagalpur District Council and Another Vs The Union of India (UOI) and Others
Patna High Court · (2010) 12 PAT CK 0001
High Courts10 Dec 2010Allowed
Rabindra Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0071
High Courts09 Dec 2010Allowed
Sri Yogendra Prasad Sinha and Another Vs Sri Girdhar Pd. Sinha and Others
Patna High Court · (2010) 12 PAT CK 0075