High Courts03 Dec 2010Dismissed
Smt. Sharda Devi and Others Vs Hriday Kumar and Others
Patna High Court · (2011) 59 BLJR 1590 : (2011) 3 PLJR 227
Specific Relief Act, 1963 — Section 19
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 4 of 81
High Courts03 Dec 2010Dismissed
State of Bihar Vs Narayan Gope and Others
Patna High Court · (2011) 59 BLJR 1540 : (2012) 3 PLJR 292
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 114, 119, 120B, 302, 34
High Courts03 Dec 2010Dismissed
Rameshwar Prasad and Om Prakash Vs Dharmnath Sah and Others
Patna High Court · (2010) 12 PAT CK 0037
High Courts03 Dec 2010Dismissed
Surya Narain Ram and Kundan Prasad Ram Vs Singheshwar Ram, Dilmohan Ram and Tarni Prasad Ram all Sons of Late Manshi Ram
Patna High Court · (2010) 12 PAT CK 0036
High Courts03 Dec 2010Allowed
Union of India (UOI) and Others Vs Shri Sudhir Kumar, Mr. Ashok Chaudhary, The State of Bihar and Mr. P.P. Sharma, The State of Jharkhand
Patna High Court · (2011) 59 BLJR 374
High Courts03 Dec 2010Allowed
Harendra Singh Vs The State of Bihar
Patna High Court · (2010) 12 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 311, 428Penal Code, 1860 (IPC) — Section 109, 302, 323, 324, 326
High Courts03 Dec 2010Dismissed
Bidyanand Singh Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0025
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 34(2), 35
High Courts03 Dec 2010
Brajesh Chandra Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2011) 2 PLJR 660
Constitution of India, 1950 — Article 226
High Courts02 Dec 2010
The State of Bihar, Department of Excise and Prohibition Vs Central Board of Direct Taxes and Others
Patna High Court · (2010) 12 PAT CK 0053
High Courts02 Dec 2010Dismissed
Yugal Kishore Mahto Vs The State of Bihar and District Manager, State Food Corporation
Patna High Court · (2010) 58 BLJR 1637
Penal Code, 1860 (IPC) — Section 34, 409, 420
High Courts02 Dec 2010Dismissed
The State of Bihar Vs Ram Bilas Jha
Patna High Court · (2011) 59 BLJR 170
Penal Code, 1860 (IPC) — Section 395
High Courts02 Dec 2010Allowed
Shobh Layak Yadav, Kedar Yadav, Shri Kishun Yadav and Bhola Kanu Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1585
Penal Code, 1860 (IPC) — Section 396
High Courts01 Dec 2010Allowed
Mrs. Rita Prasad, Ms. Tanya Tanvi, Ms. Reetu Ranjan and Ms. Reecha Ranjan Vs The Board of Directors
Patna High Court · (2010) 12 PAT CK 0066
High Courts01 Dec 2010Allowed
Devendra Kumar Gupta and Others Vs Kaushilya Devi and Others
Patna High Court · (2010) 12 PAT CK 0027
High Courts01 Dec 2010Allowed
Dwarika Yadav and Others Vs The State of Bihar
Patna High Court · (2010) 12 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 149, 302
High Courts01 Dec 2010
Tej Narayan Singh Vs The Vice-Chancellor, Veer Kunwar Singh University and Others
Patna High Court · (2011) 2 PLJR 142
High Courts30 Nov 2010Allowed
Arjundas Naraindas Construction Co. Vs The Union of India (UOI) and Others
Patna High Court · (2010) 1 PLJR 1047
Constitution of India, 1950 — Article 14
High Courts30 Nov 2010Allowed
Baldeo Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 131
Bihar Motor Vehicles Taxation Act, 1994 — Section 17, 17(1)
High Courts30 Nov 2010Dismissed
Shahnaz Harris Vs The State of Bihar
Patna High Court · (2010) 11 PAT CK 0100
High Courts30 Nov 2010Allowed
Basudeo Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 951
Bihar Standards of Weights and Measures (Enforcement) Rules, 1988 — Rule 20, 20(1), 20(2)Constitution of India, 1950 — Article 309Standards of Weights and Measures (Enforcement) Act, 1985 — Section 72