High Courts16 Nov 2010Allowed
Ajit Kumar Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 2432 : (2011) 2 PLJR 986
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 8 of 81
High Courts16 Nov 2010Dismissed
Kamla Devi Vs Shankar Lal Choudhary and Others
Patna High Court · (2010) 11 PAT CK 0020
High Courts16 Nov 2010
Punam Devi and Another Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 568
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468
High Courts15 Nov 2010Dismissed
Akhilesh Kumar Choubey Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0138
High Courts15 Nov 2010
Jai Prakash Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 523
High Courts15 Nov 2010Allowed
Gorakh Nath Sharma Vs State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0111
High Courts15 Nov 2010Allowed
Ru(sic) Kumari and Another Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 647
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 504
High Courts15 Nov 2010Allowed
Basudeo Mahto Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2123
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 482Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts15 Nov 2010
Chandra Kala Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2126
High Courts15 Nov 2010
Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 519
High Courts15 Nov 2010Dismissed
Smt. Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0044
High Courts15 Nov 2010
Ashish Kumar Sinha Vs Rajendra Agri. University and Others
Patna High Court · (2011) 2 PLJR 129
Bihar Agriculture University Act, 1987 — Section 25
High Courts10 Nov 2010Allowed
Devanand San and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 558
High Courts10 Nov 2010
Dr. (Mrs.) Neelam Kumari @ Neelam Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1217 : (2011) 1 PLJR 790
Bihar Agricultural University (Amendment) Act, 2010 — Section 1(3), 46(4)Bihar Agriculture University Act, 1987 — Section 3(1)
High Courts10 Nov 2010Allowed
Jang Bahadur Ram @ Sukhdeo Das Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 156
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 471
High Courts10 Nov 2010
Brajnandan Singh Vs The State of Bihar and Anil Kumar Singh
Patna High Court · (2010) 11 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Nov 2010
Binod Kumar Agrawal Vs The State of Bihar and Rajendra Singh
Patna High Court · (2010) 11 PAT CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 468
High Courts10 Nov 2010
Mira Devi @ Mintu Vs The State of Bihar and Ram Anuj Kumar
Patna High Court · (2010) 11 PAT CK 0016
Penal Code, 1860 (IPC) — Section 323, 380
High Courts10 Nov 2010Allowed
Bhola Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1628 : (2011) 2 PLJR 94
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 32