High Courts04 Nov 2010
Ramesh Prasad and Anil Prasad Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2010) 11 PAT CK 0126
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 10 of 81
High Courts04 Nov 2010Allowed
Girjanandan Pathak and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0125
High Courts04 Nov 2010
Lloyds Finance Limited and Others Vs The State of Bihar and Mrs. Shamima Ashraf
Patna High Court · (2010) 11 PAT CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 418
High Courts04 Nov 2010Allowed
Rameshwar Prasad, Anup Kumar and Aditya Kumar Vs The State of Bihar and Dr. Pradeep Kumar Sen
Patna High Court · (2010) 11 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts04 Nov 2010
Electrical Executive Engineer, R.R.P. Sinha @ Rama Raman Prasad Sinha, Shri Subhash Chandra Prasad and Ashok Kumar Vs The State of Bihar and Pinku Kumar Singh
Patna High Court · (2011) 3 PLJR 13
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity (Supply) Act, 1948 — Section 81, 82Electricity Act, 1910 — Section 56
High Courts04 Nov 2010Allowed
Rameshwar Prasad and Others Vs The State of Bihar and Dr. Pradeep Kumar Sen
Patna High Court · (2010) 11 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts04 Nov 2010
Ramashish Prasad Sah, Deo Nath Prasad and Birendra Kumar Vs The State of Bihar and Kaushlendra Kumar
Patna High Court · (2010) 11 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 397(3), 482Penal Code, 1860 (IPC) — Section 182, 211, 34, 409, 420
High Courts04 Nov 2010Dismissed
Lal Mohar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0042
High Courts04 Nov 2010
Daya Nath Singh Vs The Bihar State Electricity Board
Patna High Court · (2010) 11 PAT CK 0027
High Courts04 Nov 2010
Ajit Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0026
Consolidation Act, 1948 — Section 10(4), 35
High Courts04 Nov 2010Dismissed
Tarkeshwar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0024
High Courts04 Nov 2010Allowed
Devendra Mishra Vs The Bihar State Sugar Corporation Limited and Others
Patna High Court · (2010) 11 PAT CK 0015
High Courts04 Nov 2010Dismissed
Bihar State Pri. Teacher''s Association Vs The State of Bihar
Patna High Court · (2010) 11 PAT CK 0012
High Courts03 Nov 2010Allowed
Surendra Sharma Vs The State of Bihar and Balmiki Singh
Patna High Court · (2010) 11 PAT CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 384, 440
High Courts03 Nov 2010Allowed
Dev Chandra Mishra Vs The State of Bihar and Mostt. Rudo Devi
Patna High Court · (2010) 11 PAT CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 197Land Acquisition Act, 1894 — Section 13APenal Code, 1860 (IPC) — Section 120(B), 323, 420, 465, 466
High Courts03 Nov 2010
Kirby Building Systems India Ltd. Vs Bihar State Ware Housing Corporation
Patna High Court · (2011) 3 PLJR 153
High Courts03 Nov 2010
The Union of India (UOI) and Others Vs Sanjay Kumar Singh
Patna High Court · (2010) 11 PAT CK 0057
High Courts03 Nov 2010Dismissed
State of Bihar and Another Vs Ram Pratap Singh and Others
Patna High Court · (2010) 11 PAT CK 0051
Land Acquisition Act, 1894 — Section 18, 4, 9
High Courts03 Nov 2010
Smt. Pano devi and Others Vs Ishwar Mahto and Others
Patna High Court · (2010) 11 PAT CK 0046
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 50, 60
High Courts03 Nov 2010
Md. Khurshid Alam @ Md. Nashim Sad Vs The State of Bihar and Quazi Mohammad Najmul Tarique @ Tarique Anwar
Patna High Court · (2010) 11 PAT CK 0043