High Courts02 Nov 2010
Rupesh Kumar @ Sonu Vs State of Bihar and Another
Patna High Court · (2011) 1 DMC 313
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 11 of 81
High Courts02 Nov 2010
Md. Naushad Ahmad Vs The State of Bihar and Md. Afsar Imam
Patna High Court · (2010) 58 BLJR 1468
Penal Code, 1860 (IPC) — Section 120(B), 406, 420, 467, 468
High Courts02 Nov 2010Allowed
Radha Krishna Choudhary Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 555
High Courts02 Nov 2010Dismissed
Ravindra Mandal Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2430 : (2011) 2 PLJR 928
High Courts02 Nov 2010Dismissed
Shree Narayan Singh Vs The Commissioner of Income Tax and The Wealth Tax Officer
Patna High Court · (2010) 11 PAT CK 0078
Wealth Tax Act, 1957 — Section 27
High Courts02 Nov 2010
Mukesh Kumar Singh, Madan Singh, Kumar Chandi Thakur and Bhagwan Das Vs The Chancellor Universities of Bihar (Governor), The Vice Chancellor, B.R. Ambedkar Bihar University, The Govt. of Bihar
Patna High Court · (2010) 58 BLJR 1444
Bihar State Universities Act, 1976 — Section 35
High Courts02 Nov 2010Allowed
Bhola Prasad Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0068
High Courts02 Nov 2010Allowed
Amresh Kumar Mishra @ Amresh Mishra Vs The State of Bihar and Nasir Alam
Patna High Court · (2010) 11 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468
High Courts02 Nov 2010Allowed
Brij Raj Sharma Vs Management of Punjab National Bank and Others
Patna High Court · (2010) 11 PAT CK 0059
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts02 Nov 2010Allowed
Abdul Samad Vs The State of Bihar and Bibi Sapina
Patna High Court · (2010) 11 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 376
High Courts02 Nov 2010Allowed
Urmila Devi and Others Vs The State of Bihar and Paras Nath Patnak
Patna High Court · (2010) 11 PAT CK 0055
High Courts02 Nov 2010
Jag Narain Singh Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0052
High Courts02 Nov 2010Allowed
Arjun Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0050
Motor Vehicles Act, 1988 — Section 55
High Courts02 Nov 2010Dismissed
Md. Azimuddin Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0049
Bihar Tenancy Act, 1885 — Section 48D
High Courts02 Nov 2010
Chandeshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0013
High Courts29 Oct 2010
Shibendra Kumar Singh Vs The Muzaffarpur Central Co-operative Bank Ltd. and Others
Patna High Court · (2011) 1 PLJR 356
High Courts29 Oct 2010Dismissed
Mahabir Paswan ''Prabhakar'' Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0104
High Courts29 Oct 2010Allowed
Ashok Kumar Chauhan @ Ashok Chauhan Vs The State of Bihar and Kari Devi Chauhan
Patna High Court · (2011) 59 BLJR 192 : (2011) 2 DMC 298
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A
High Courts29 Oct 2010Dismissed
Narendra Kumar Vs Sujata Devi
Patna High Court · (2010) 10 PAT CK 0087
High Courts29 Oct 2010Dismissed
Bindeshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0080