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Patna High Court judgments, 2009

1,105 judgments · page 8 of 56

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High Courts15 Oct 2009Dismissed

Alik Kumar Bhattacharjee Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0010

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High Courts14 Oct 2009Dismissed

Kanhaiya Chand Vs The Bihar State Election Commission and Others

Patna High Court · (2010) 2 PLJR 556

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High Courts14 Oct 2009Dismissed

Rishideo Pandey Vs The State of Bihar and Others

Patna High Court · (2010) 1 PLJR 469

Bihar Panchayat Raj Rules, 1995 — Rule 79
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High Courts14 Oct 2009Dismissed

Manoj Kumar Choudhary and Others Vs The State of Bihar and Others

Patna High Court · (2010) 1 PLJR 475

Bihar Co-operative Societies Act, 1935 — Section 44AQBihar Co-operative Societies Rules, 1959 — Rule 22
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High Courts13 Oct 2009

Poonam Devi Vs Surendra Prasad and Others

Patna High Court · (2009) 10 PAT CK 0022

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High Courts13 Oct 2009Dismissed

Lallupokhar Naw Yatayat Swalambi Sahkari Samiti Ltd. President Lalita Devi Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0015

Bengal Ferries Act, 1885 — Section 9Bihar Panchayati Raj Act, 2006 — Section 67, 76
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High Courts13 Oct 2009Allowed

Dilip Bhattacharjee @ Raghu Bhattacharjee Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0004

Protection of Women From Domestic Violence Act, 2005 — Section 12, 23
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High Courts13 Oct 2009

Alok Nursing Home Vs Commissioner of Income Tax Dr. Narendra Prasad Vs Commissioner of Income Tax-I and Assistant Commissioner of Income Tax Leela Prasad Vs Commissioner of Income Tax and Another

Patna High Court · (2009) 10 PAT CK 0003

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High Courts12 Oct 2009

Renu Singh Vs Punjab National Bank and Others

Patna High Court · (2010) 1 PLJR 703

Constitution of India, 1950 — Article 14
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High Courts12 Oct 2009Dismissed

Ramdeo Mahton and Others Vs The State of Bihar and Another

Patna High Court · (2009) 10 PAT CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
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High Courts12 Oct 2009

Satyam Distributors Vs The State of Bihar

Patna High Court · (2010) 1 PLJR 472

Drugs and Cosmetics Rules, 1945 — Rule 65(5), 66
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High Courts09 Oct 2009Dismissed

Suryabhushan Rakesh Bhatt Vs The Bihar School Examination Board and Others

Patna High Court · (2010) 58 BLJR 96

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High Courts09 Oct 2009Allowed

Ashok Kumar Thakur Vs The Director, State Council of Education Research and Training, The Director, State Institute of Education Technology and The State of Bihar

Patna High Court · (2009) 10 PAT CK 0030

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High Courts08 Oct 2009Dismissed

Balchand Rajbansi and Others Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 894

Bihar Panchayati Raj Act, 2006 — Section 44, 44(3), 44(3)(i)
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High Courts08 Oct 2009Dismissed

Sanjeev Kumar Vs State of Bihar

Patna High Court · (2010) 5 RCR(Criminal) 280

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High Courts07 Oct 2009

Birla Corporation Ltd. Vs State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0020

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High Courts07 Oct 2009Allowed

Deva Nand Singh, Lala Singh and Upendra Singh Vs The State of Bihar

Patna High Court · (2010) CriLJ 1839

Bihar Children Act, 1982 — Section 60Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 63
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High Courts06 Oct 2009Allowed

Kamla Construction Co. Vs The State of Bihar and Others

Patna High Court · (2010) 58 BLJR 84 : (2010) 1 PLJR 24

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High Courts06 Oct 2009Allowed

Prof.(Dr.) Jagdish Pd. Sharma and Others Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 680

Patna University Act, 1976 — Section 64, 67(a)University Grants Commission Act, 1956 — Section 12, 2(f), 20, 26
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High Courts06 Oct 2009

Jai Maa Shardey Construction Vs The Union of India (UOI)

Patna High Court · (2010) 58 BLJR 92

General Conditions of Contract 2001 — Clause 17(A)(ii)
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