High Courts14 Sept 2009
Uma Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 632
Bihar Reorganisation Act, 2000 — Section 3, 4, 72, 72(2), 74Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 10 of 56
High Courts11 Sept 2009Allowed
In Re: Dr. Chandra Bhushan and Others
Patna High Court · (2009) 4 PLJR 956
High Courts11 Sept 2009Allowed
Mikki Sharma @ Mani Bhushan Sharma Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 589
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts10 Sept 2009
Rubi Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 917
Constitution of India, 1950 — Article 14, 16
High Courts10 Sept 2009
Shashi Bhushan Prasad @ Gopal Prasad Vs Chandra Kala Sinha
Patna High Court · (2009) 09 PAT CK 0051
High Courts10 Sept 2009Allowed
Maa Tapeshwari Construction (P.) Ltd. Vs Union of India (UOI)
Patna High Court · (2010) 2 PLJR 817 : (2010) 102 SCL 285
Companies Act, 1956 — Section 560
High Courts10 Sept 2009Allowed
Laxmi Prasad Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 999
High Courts10 Sept 2009
Dhiraj Singh Ruhela @ Dhiraj Singh Vs Brij Kishore Kumar Jain, Dr. Kumar Sanjay Jain, Kumar Anjay Jain and Kumar Mritunjay Kumar Jain
Patna High Court · (2009) 09 PAT CK 0043
High Courts10 Sept 2009
Baidyanath Rai Vs Smt. Kiran Sinha, Shree Nibas, Deepak Kumar and Manoj Kumar
Patna High Court · (2009) 09 PAT CK 0024
High Courts10 Sept 2009Dismissed
The State of Bihar and Others Vs Dinanath Prasad and Others
Patna High Court · (2009) 4 PLJR 870
Essential Commodities Act, 1955 — Section 3
High Courts09 Sept 2009
Sanjay Das Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 347
High Courts09 Sept 2009
Bihar State Co-operative Bank Ltd. Vs The Commissioner of Income Tax and The Joint Commissioner of Income Tax, Special Range-I, now redesignated as Joint Commissioner of Income Tax
Patna High Court · (2009) 09 PAT CK 0045
High Courts09 Sept 2009Dismissed
Harkesh Thakur Vs Smt. Lalita Devi and Smt. Ramawati Devi
Patna High Court · (2009) 09 PAT CK 0026
High Courts09 Sept 2009Dismissed
District Bar Association, Bhagalpur Civil Court Vs State of Bihar and High Court of Judicature
Patna High Court · (2009) 09 PAT CK 0023
High Courts09 Sept 2009
Shakti Tubes Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 09 PAT CK 0020
High Courts09 Sept 2009
Md. Moinuddin Vs Md. Mustafa Shah and Others
Patna High Court · (2009) 09 PAT CK 0018
High Courts09 Sept 2009Dismissed
Sanjay Das Vs The State of Bihar, The State Election Commissioner, The District Election Officer-cum-Collector and B.D.O. cum Chief Executive Officer Umesh Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 09 PAT CK 0006
High Courts09 Sept 2009Dismissed
Sahnaj Bano and Others Vs Mussarat Jehan
Patna High Court · (2009) 4 PLJR 1006
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 323, 347, 427, 452
High Courts09 Sept 2009Allowed
Krityanand Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 997 : (2010) 5 RCR(Civil) 487
Civil Procedure Code, 1908 (CPC) — Section 105, 105, 106, 106, 107
High Courts08 Sept 2009Allowed
Lalo Mandal and Manoj Sonar Vs The State of Bihar Mahesh Thakur Vs The State of Bihar and Suresh Prasad Mehta
Patna High Court · (2010) 58 BLJR 98 : (2010) CriLJ 941 : (2010) 1 PLJR 802
Penal Code, 1860 (IPC) — Section 395