High Courts31 Aug 2009Allowed
Ramdeo Yadav Vs The State of Bihar
Patna High Court · (2009) 08 PAT CK 0010
Penal Code, 1860 (IPC) — Section 307, 325
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 12 of 56
High Courts28 Aug 2009Dismissed
Ranjay Paswan Vs State of Bihar State Vs Ranjay Paswan
Patna High Court · (2009) 08 PAT CK 0100
High Courts28 Aug 2009Allowed
Vikash Kumar @ Vikash Singh Vs State of Bihar
Patna High Court · (2009) 4 PLJR 596
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 2009Dismissed
Dental Council of India Vs Vishwa Budhist Parishad its Secretary, International Meditation Centre and Others
Patna High Court · (2009) 08 PAT CK 0049
High Courts28 Aug 2009Dismissed
Ajay Kumar Singh @ Ajay Kumar Vs Raj Narayan Singh @ Rajan and Others
Patna High Court · (2010) 1 PLJR 701
Patna High Court Rules, 1916 — Rule 17, 18, 19, 20
High Courts27 Aug 2009
Shyama Devi Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2009) 4 PLJR 761
High Courts27 Aug 2009Dismissed
Meena Devi Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 440
High Courts27 Aug 2009
Munnu Lall Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0017
High Courts27 Aug 2009Allowed
Bharat Prasad, Dinesh Kumar Rai, Umesh Kumar and Nirman Rai Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0013
High Courts27 Aug 2009Allowed
Jhatkan Singh @ Azad Singh Vs State of Bihar and Bijendra Kumar
Patna High Court · (2009) 4 PLJR 592
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts26 Aug 2009
Binod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 1063
High Courts26 Aug 2009Allowed
M/s Sushila Chemicals Pvt. Ltd. Vs The Bharat Coking, Coal Ltd. and Others
Patna High Court · (2009) 4 PLJR 871
High Courts26 Aug 2009
Pradip Kumar Saravgi Vs The Commissioner of Income Tax and Others
Patna High Court · (2009) 08 PAT CK 0054
High Courts26 Aug 2009Allowed
Uma Kant Singh Vs State of Bihar and Others
Patna High Court · (2011) 1 PLJR 1019
Criminal Procedure Code, 1973 (CrPC) — Section 154(3)
High Courts26 Aug 2009Allowed
Dr. M. Azimullah Vs The Vice Chancellor, Patna University and Others
Patna High Court · (2009) 08 PAT CK 0003
High Courts25 Aug 2009Dismissed
Md. Humayu Akhtar and Another Vs Rameshwar Chaudhary
Patna High Court · (2009) 4 PLJR 984
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Constitution of India, 1950 — Article 14, 21
High Courts25 Aug 2009
Dina Mahabir Re-Rollers Private Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2009) 4 PLJR 966
Customs Act, 1962 — Section 110
High Courts25 Aug 2009Allowed
Shanti Steels and Others Vs The East Central Railway and Others
Patna High Court · (2009) 08 PAT CK 0044
High Courts25 Aug 2009Allowed
Prof. Vijay Kumar Singh, President, A.M. Colleged Teachers Association and Others Vs The State of Bihar
Patna High Court · (2009) 08 PAT CK 0040
High Courts25 Aug 2009
Bara Bazar Hat Vyavasayik Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0021