High Courts25 Aug 2009
Guja Paswan, Ram Chandra Paswan, Upendra Paswan and Ranjeet Paswan Vs State of Bihar Laxmi Prasad Sahu Vs The State of Bihar, Gujo Paswan and Ramchandra Paswan
Patna High Court · (2009) 08 PAT CK 0020
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 13 of 56
High Courts24 Aug 2009
Ranjeet Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0104
High Courts24 Aug 2009Dismissed
Pratibha Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0101
High Courts24 Aug 2009Allowed
Animesh Kumar Rai @ Guddu Rai@ Animesh Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0019
High Courts24 Aug 2009
Umesh Kumar @ Umesh Kunwar and Others Vs Shushila Devi and Others
Patna High Court · (2009) 4 PLJR 676
Registration Act, 1908 — Section 36, 75, 76, 77
High Courts24 Aug 2009Allowed
Ram Ratan and Others Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0014
High Courts21 Aug 2009
Deochandra Chaudhary Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 838
High Courts21 Aug 2009
S.K. Shankar @ Shree Krishna Shankar Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 743
Equal Remuneration Act, 1976 — Section 1(3), 10, 11, 2Payment of Gratuity Act, 1972 — Section 2
High Courts21 Aug 2009Dismissed
Shiv Kant Vs The State of Bihar, The High Court of Judicature at Patna and Sri Anil Kumar
Patna High Court · (2009) 08 PAT CK 0089
High Courts21 Aug 2009Allowed
Ramesh Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0037
High Courts21 Aug 2009
Amrita Verma @ Sara Hayat Khanam Vs State of Bihar and Others
Patna High Court · (2011) 3 PLJR 149
Penal Code, 1860 (IPC) — Section 363, 365, 366
High Courts20 Aug 2009Allowed
Mumtaz Bano Arzoo, Md. Ishtayaque and Hasnain Arij Vs The State of Bihar and Shahista Ushmani
Patna High Court · (2010) 1 DMC 833
Criminal Procedure Code, 1973 (CrPC) — Section 156, 177, 178Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 379, 406, 498
High Courts20 Aug 2009Dismissed
Asgar Ali Vs The Vaishali Kshetriya Gramin Bank
Patna High Court · (2009) 08 PAT CK 0103
High Courts20 Aug 2009Allowed
Dr. Birendra Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 657
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts20 Aug 2009Dismissed
Sulena Devi @ Sunaina Devi and Sushma Devi @ S. Sushma Singh Vs The State of Bihar and Nirmal Das
Patna High Court · (2009) 08 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 34, 364
High Courts20 Aug 2009
Shiv Nandan Keshari and Others Vs The State of Bihar and Suman Kumar
Patna High Court · (2009) 08 PAT CK 0066
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 504
High Courts20 Aug 2009
Vinay Kumar Sharma and Others Vs Reshma Devi
Patna High Court · (2009) 08 PAT CK 0008
Succession Act, 1925 — Section 268
High Courts19 Aug 2009Allowed
Seema Kumari and Others Vs The State of Bihar and Ashutosh Kumar @ Santosh Kumar
Patna High Court · (2009) 08 PAT CK 0109
Penal Code, 1860 (IPC) — Section 380, 451
High Courts19 Aug 2009Dismissed
Subhash Kumar Sharma Vs The State of Bihar and Kamlesh Kumar Sharma
Patna High Court · (2009) 08 PAT CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts19 Aug 2009Dismissed
Ram Lakhan Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1046
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 323, 436