High Courts06 Oct 2009Allowed
Om Prakash Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 690
Constitution of India, 1950 — Article 311, 311(2)
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 9 of 56
High Courts06 Oct 2009Allowed
Munma Devi and Others Vs State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0002
High Courts18 Sept 2009
Ashutosh Kumar Roy Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 642
High Courts17 Sept 2009Allowed
Sudhanshu Mauli Tripathi Vs Meena Kumari and Nandan Dubey
Patna High Court · (2009) 09 PAT CK 0047
High Courts17 Sept 2009Allowed
Dr. Ranjit Kumar Vs National Board of Examinations, Ministry of Health And Family Welfare, Government of India and Others
Patna High Court · (2010) 58 BLJR 151 : (2009) 4 PLJR 646
High Courts17 Sept 2009Dismissed
Om Prakash Gupta Vs Arbind Kumar
Patna High Court · (2009) 09 PAT CK 0007
High Courts16 Sept 2009
The State of Bihar and Others Vs Gyan Kumar Ram Nandlal Baitha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 272
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts16 Sept 2009Allowed
Merck Limited Vs The State of Bihar and Sri Nalin Sinha represented by General Secretary
Patna High Court · (2009) 09 PAT CK 0035
High Courts16 Sept 2009
Diwakar Prasad and Others Vs Nalanda Gramin Bank and Others
Patna High Court · (2009) 4 PLJR 640
High Courts16 Sept 2009Allowed
Bihar Sugar Mills Association and Others etc. etc. Vs The State of Bihar and Others etc. etc.
Patna High Court · (2009) 09 PAT CK 0015
High Courts16 Sept 2009Allowed
Rakesh Kumar Singh Vs The Union of India (UOI) and The State of Bihar
Patna High Court · (2009) 09 PAT CK 0002
High Courts15 Sept 2009Dismissed
Vijay Kumar Chaudhary Vs The State Election Commissioner, The State of Bihar and Bhola Sah
Patna High Court · (2009) 09 PAT CK 0025
High Courts15 Sept 2009
Sri Ashok Goenka and Proprietor Premier Synthetics and Premier Synthetics Vs Chandra Bhushan Singh and Others
Patna High Court · (2010) 3 CivCC 57
High Courts15 Sept 2009
Balram Sharma Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 656
High Courts14 Sept 2009Allowed
Dr. Parmanand Prasad and Shashi Bhushan Prasad @ Prof. Shashi Bhushan Prasad Vs The State of Bihar
Patna High Court · (2009) 09 PAT CK 0048
Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 109, 201, 407, 420, 468Prevention of Corruption Act, 1988 — Section 13, 15
High Courts14 Sept 2009Allowed
Amar Nath Chaudhary and Another Vs Mahendra Prasad Singh and Others
Patna High Court · (2009) 09 PAT CK 0019
High Courts14 Sept 2009Allowed
Anil Kumar Vs Union of India and Others
Patna High Court · (2009) 09 PAT CK 0016
High Courts14 Sept 2009
Pawan Kumar @ Pawan Kr. Agrawal and Shivendra Kumar Gupta Vs State of Bihar
Patna High Court · (2009) 4 PLJR 703
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 6A, 6C, 7
High Courts14 Sept 2009Allowed
Ram Sakal Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 908
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(6), 12, 12A, 13