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Patna High Court judgments, 2009

1,105 judgments · page 7 of 56

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High Courts29 Oct 2009

Banke Bihari Singh Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0042

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High Courts29 Oct 2009

Smt. Mira Tibrewal Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0040

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High Courts29 Oct 2009Allowed

Bharth Yadav and Manjay Yadav Vs State of Bihar and Prabhu Paswan

Patna High Court · (2009) 10 PAT CK 0033

Arms Act, 1959 — Section 27Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)Penal Code, 1860 (IPC) — Section 302
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High Courts28 Oct 2009

Ram Krishna Thakur Vs Om Prakash Thakur, Bhup Narain Thakur, Jata Shankar Thakur and Ekbali Thakur

Patna High Court · (2009) 10 PAT CK 0031

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High Courts28 Oct 2009

Rajesh Ranjan Verma Vs The State of Bihar

Patna High Court · (2011) 1 PLJR 373

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
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High Courts28 Oct 2009Allowed

Life Insurance Corporation of India Limited Vs The Presiding Officer, Labour Court and an Authority under the Bihar Shops and Establishments Act and Ramesh Chandra Sinha

Patna High Court · (2009) 10 PAT CK 0026

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High Courts28 Oct 2009Allowed

Prabhat Kumar and Others Vs The Rajendra Agricultural University and Others

Patna High Court · (2010) 1 PLJR 254

Rajendra Agricultural University Act, 1987 — Section 14, 36(3), 36(4)
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High Courts27 Oct 2009

Mahabir Choudhary and Others Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 1034

Bihar Gram Kachahary Secretary (Appointments, Service Conditions and Duties) Rules, 2007 — Rule 94(2)
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High Courts27 Oct 2009Dismissed

Amar Kumar Mahto and Another Vs State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0043

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High Courts27 Oct 2009Allowed

Ex-Armymen''s Protection Services Private Limited Vs The Union of India (UOI) and Others

Patna High Court · (2009) 10 PAT CK 0034

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High Courts27 Oct 2009

Baleshwar Singh Vs The State of Bihar and Others

Patna High Court · (2010) 2 PLJR 586

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High Courts27 Oct 2009

Radha Mohan Ojha Vs The State of Bihar and Others Ramjee Ojha and Others Vs The State of Bihar

Patna High Court · (2010) 2 PLJR 263

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320
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High Courts16 Oct 2009Allowed

Krishna Kant Lal Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0025

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High Courts16 Oct 2009

Dharamshil Cold Storage Private Limited Vs The Union of India (UOI)

Patna High Court · (2009) 152 CompCas 547 : (2010) 1 PLJR 699

Companies Act, 1956 — Section 560(1), 560(2), 560(3), 560(5)
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High Courts16 Oct 2009

Vishal Builtech (India) Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2009) 10 PAT CK 0018

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High Courts16 Oct 2009

Gautam Buddha Children''s Hospital P. LTD. Vs Union of India (UOI)

Patna High Court · (2010) 156 CompCas 591 : (2010) 2 PLJR 243

Companies Act, 1956 — Section 560, 560(1), 560(3), 560(5)
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High Courts16 Oct 2009Allowed

Ashok Kumar Vs The State of Bihar and Others Krishna Prasad and Others Vs The State of Bihar and Bihar State Subordinate Service Selection Board

Patna High Court · (2009) 10 PAT CK 0006

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High Courts16 Oct 2009Allowed

Hanuman Bux and Another Vs Subodh Singh and Others

Patna High Court · (2009) 10 PAT CK 0005

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High Courts15 Oct 2009Allowed

Amar Kumar Singh Vs The State of Bihar

Patna High Court · (2010) 2 PLJR 564

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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High Courts15 Oct 2009

Santosh Mahto @ Vikky Mahto Vs The State of Bihar

Patna High Court · (2009) 10 PAT CK 0013

Juvenile Justice Act, 1986 — Section 12
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