High Courts11 Nov 2009Allowed
Union of India and others Vs Santosh Kumar Sinha
Patna High Court · (2010) 126 FLR 503
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 6 of 56
High Courts11 Nov 2009Allowed
Bharat Prasad Singh Vs The State of Bihar
Patna High Court · (2010) 1 PLJR 980
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188Representation of the People Act, 1951 — Section 133
High Courts09 Nov 2009Dismissed
Surya Nandan Prasad, Sanjay Kumar Dwivedi and Surendra Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0037
High Courts07 Nov 2009Allowed
Murari Yadav @ Murari Rai Vs State of Bihar
Patna High Court · (2010) 2 Crimes 460 : (2010) 1 PLJR 466 : (2011) 7 RCR(Criminal) 1518
High Courts07 Nov 2009Dismissed
Yogendra Mahto and Jadu @ Jadunandan Mahto Vs The State of Bihar
Patna High Court · (2010) CriLJ 576
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 393
High Courts07 Nov 2009
Ashok Kumar Mishra Vs The State of Bihar
Patna High Court · (2009) 11 PAT CK 0048
High Courts07 Nov 2009Dismissed
Ram Shreshth Singh Vs Chulhai Singh and Others
Patna High Court · (2009) 11 PAT CK 0032
High Courts07 Nov 2009Allowed
Md. Islam Vs The State of Bihar
Patna High Court · (2010) 1 PLJR 689
Penal Code, 1860 (IPC) — Section 302, 324, 34, 414
High Courts06 Nov 2009
Renu Singh @ Rana Renu Singh Sisodia and Others Vs State of Bihar and Another
Patna High Court · (2011) 1 PLJR 453
Criminal Procedure Code, 1973 (CrPC) — Section 177, 195, 340
High Courts06 Nov 2009
Bishnu Deo Narayan and Ramesh Narayan Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0067
High Courts06 Nov 2009Allowed
Raju @ Rajendra Kahar and Others and Umesh Kahar Vs State of Bihar
Patna High Court · (2009) 11 PAT CK 0061
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 164, 313Penal Code, 1860 (IPC) — Section 149, 302
High Courts06 Nov 2009Dismissed
Jai Krishna Singh Vs State of Bihar
Patna High Court · (2009) 11 PAT CK 0051
Penal Code, 1860 (IPC) — Section 323
High Courts05 Nov 2009Allowed
Tijan Musahar @ Jitan Musahar and Others Vs The State of Bihar, The Superintendent of Police and The Office-in-Charge
Patna High Court · (2009) 11 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 317
High Courts05 Nov 2009
Tufail Ahmad Khan Constructions Pvt. Ltd. Vs The Union of India (UOI) and Another
Patna High Court · (2009) 11 PAT CK 0031
Companies Act, 1956 — Section 560(1), 560(3), 560(5)
High Courts04 Nov 2009Allowed
D. Pradeep Kishan @ D. Pradeep, Swati Pradeep, Smt. Medha Shekhar and Vasant D. Manjrekar Vs The State of Bihar and Ravi Kishan Dongargaonkar
Patna High Court · (2009) 11 PAT CK 0002
High Courts03 Nov 2009
Dr. Manoj Kumar Sinha and Dr. Sanjay Kumar Sinha Vs Social Welfare Department and Women Development Corporation, Bihar
Patna High Court · (2009) 11 PAT CK 0065
High Courts03 Nov 2009
Ashok Kumar @ Ashok Prasad Vs The State of Bihar
Patna High Court · (2010) 2 Crimes 853 : (2011) 7 RCR(Criminal) 1227
Foreigners Act, 1946 — Section 14, 2, 3, 7Registration of Foreigners Act, 1939 — Section 5
High Courts30 Oct 2009
Rajkishore Sah Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 979
High Courts30 Oct 2009
Somaru Paswan Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 821
Bihar Municipal Act, 2007 — Section 3