High Courts31 Mar 2003Allowed
Kamal Prasad Singh @ Kamal Dev Singh Vs The State of Bihar
Patna High Court · (2003) 03 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 273, 299, 313Penal Code, 1860 (IPC) — Section 302, 34, 376
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 47 of 63
High Courts31 Mar 2003Dismissed
Sudarshan Pandey and Others Vs Kamal Narayan Pandey and Another
Patna High Court · (2003) 2 PLJR 631
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts31 Mar 2003Allowed
Basant Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0088
High Courts31 Mar 2003
Vinay Kumar Varma Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 900 : (2003) 2 PLJR 650
High Courts31 Mar 2003
Dina Nath Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0079
High Courts31 Mar 2003
Manju Devi and Another Vs Musafir Paswan and Another
Patna High Court · (2003) 03 PAT CK 0055
High Courts31 Mar 2003Dismissed
Shambhu Singh Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0047
High Courts31 Mar 2003Dismissed
Mahendra Singh Vs State of Bihar
Patna High Court · (2003) 03 PAT CK 0024
High Courts31 Mar 2003Allowed
Mrs. Mukta Gupta Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 813
High Courts31 Mar 2003
The State of Bihar Vs Kamal Prasad Singh @ Kamal Dev Singh Kamal Prasad Singh @ Kamal Dev Singh Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 634
Criminal Procedure Code, 1973 (CrPC) — Section 273, 299, 313Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts31 Mar 2003Allowed
Purushottam Mishra Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 873 : (2003) 2 PLJR 470
High Courts28 Mar 2003
Associated Cement Company Limited Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 874 : (2004) 136 STC 412
Bihar Finance Act, 1981 — Section 2Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 3
High Courts28 Mar 2003
The Deputy General Manager, Canara Bank Vs Mr. Vidya Bhushan Prasad and Others
Patna High Court · (2003) 2 BLJR 903 : (2003) 2 LLJ 911 : (2003) 2 PLJR 491
High Courts28 Mar 2003Allowed
Smt. Sita Devi Vs The Bihar State Financial Corporation and Others
Patna High Court · AIR 2003 Patna 92 : (2005) 1 BC 6 : (2003) 2 BLJR 965 : (2003) 2 PLJR 453
Contract Act, 1872 — Section 18(1)
High Courts28 Mar 2003
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 647
High Courts28 Mar 2003Dismissed
Gango Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 671
Minimum Wages Act, 1948 — Section 20
High Courts27 Mar 2003Dismissed
Ranvir Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 723
High Courts27 Mar 2003
Ramkali Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 445
Bihar and Orissa Excise Rules, 1919 — Rule 107
High Courts27 Mar 2003Allowed
The State of Bihar and Others Vs Sashidhar Narayan Sinha and Others
Patna High Court · (2003) 2 PLJR 705
High Courts27 Mar 2003Allowed
Mostt. Raj Kumar Devi Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 263