High Courts26 Mar 2003
Lovely Kumari Vs Bhupendra Narayan Mandal University and Others
Patna High Court · (2004) 2 PLJR 519
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 48 of 63
High Courts26 Mar 2003Allowed
Md. Firoj Khan Rizwi @ Firoj Khan Rizwi Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 627
Bihar Motor Vehicles Taxation Act, 1994 — Section 14, 5, 7, 7(5)
High Courts26 Mar 2003Dismissed
Man Mohan Jha Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 857 : (2003) 2 PLJR 655
High Courts26 Mar 2003Allowed
Kameshwar Singh Vs State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0058
High Courts26 Mar 2003Allowed
Sheo Bachan Bhagat Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 663
High Courts25 Mar 2003Allowed
Ram Shobha Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 720
High Courts25 Mar 2003
Rathi Plastic Industries and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 695
Environment (Protection) Act, 1986 — Section 11, 12, 25, 3(2)
High Courts25 Mar 2003Dismissed
Sri. Ranjho Hsmbrum and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 693
Industrial Disputes Act, 1947 — Section 25F
High Courts25 Mar 2003Allowed
National Small Industries Corporation Limited and Others Vs Nagendra Nath Pandey
Patna High Court · (2003) 2 BLJR 901 : (2003) 2 PLJR 798
Evidence Act, 1872 — Section 44
High Courts25 Mar 2003Dismissed
Lakshmi Paswan Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 343
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 9Public Accountants Defaults Act, 1850 — Section 1, 2, 3, 4, 5
High Courts25 Mar 2003Allowed
Baban Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0052
High Courts25 Mar 2003
Escorts Limited Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 668
Constitution of India, 1950 — Article 286(1)
High Courts25 Mar 2003Dismissed
Kesho Ram Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 497
High Courts25 Mar 2003Allowed
Umesh Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 253
High Courts24 Mar 2003Allowed
Bihar Chemist and Druggists Association and Another Vs State of Bihar and Others
Patna High Court · AIR 2003 Patna 110 : (2003) 2 PLJR 486
Drugs and Cosmetics Act, 1940 — Section 33Drugs and Cosmetics Rules, 1945 — Rule 59(2), 64
High Courts24 Mar 2003Allowed
Durga Parsad Sah Vs State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0090
High Courts24 Mar 2003Dismissed
Dr. Tarun Kishore Jain and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 826
High Courts24 Mar 2003
Dayal Iron Equipments Works Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 757
High Courts24 Mar 2003Allowed
Bala Prasad Choudhary Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 891 : (2003) 2 PLJR 762
Civil Services (Classification, Control and Appeal) Rules — Rule 49A
High Courts24 Mar 2003
The Associated Cement Companies Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 492