High Courts03 Apr 2003Dismissed
Kanhaiya Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 854 : (2003) 2 PLJR 498
Panchayat Raj Act, 1993 — Section 44(3)
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 46 of 63
High Courts03 Apr 2003Allowed
Rabia Khatoon Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0063
High Courts03 Apr 2003Allowed
Madan Paswan Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0048
High Courts03 Apr 2003
Ravindra Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0013
Constitution of India, 1950 — Article 16, 243ZDPatna Municipal Corporation (Amendment) Act — Section 62, 63A
High Courts02 Apr 2003Allowed
Mahesh Kumar Singh @ Mahesh Singh Vs State of Bihar
Patna High Court · (2003) 3 PLJR 183
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts02 Apr 2003
Dineshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 630
High Courts02 Apr 2003Allowed
Barauni Carbons Pvt. Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 BLJR 963 : (2003) 2 PLJR 519
Constitution of India, 1950 — Article 226
High Courts02 Apr 2003Allowed
The Managing Committee and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 878
Registration Act, 1908 — Section 68(2)
High Courts02 Apr 2003
Shakti Kumar Kar Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 458
Bihar Shops and Establishments Act, 1953 — Section 28
High Courts01 Apr 2003Dismissed
Jagnarain Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 725
High Courts01 Apr 2003Allowed
Vijay Shankar Shrivastava Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 911 : (2003) 2 PLJR 460
High Courts01 Apr 2003
Deepnarayan Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 875 : (2003) 2 PLJR 659
Bihar and Orissa Municipal Act, 1922 — Section 383
High Courts01 Apr 2003Allowed
Dr. Sarvesh Chandra Prabhakar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 852 : (2003) 2 PLJR 787
Bihar Educational Service (Class I) and Bihar Educational Service (Class II) Recruitment Rules, 1973 — Rule 4
High Courts01 Apr 2003Allowed
Justice Devendra Prasad Singh Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 880 : (2003) 2 PLJR 476
High Courts01 Apr 2003Allowed
Shambhu Sharan Jaiswal Vs The Managing Director, Bihar State Agricultural Marketing Board and Others
Patna High Court · (2003) 2 PLJR 657
High Courts01 Apr 2003
The State Society for the Prevention of Cruelty to Animals and Another Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 656
Prevention of Cruelty to Animals Act, 1960 — Section 38
High Courts01 Apr 2003Dismissed
Deo Muni Ram Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 507
Bihar Pension Rules, 1950 — Rule 43
High Courts01 Apr 2003Allowed
Shibani Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0027
High Courts01 Apr 2003Allowed
Swarnamoyee Singh and Others Vs Nomita Singh and Others
Patna High Court · (2003) 2 BLJR 892 : (2003) 2 PLJR 621
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 59, 64
High Courts01 Apr 2003Dismissed
Nand Lal Thakur Vs The Registrar, CAT
Patna High Court · (2003) 2 BLJR 872 : (2003) 2 PLJR 510