High Courts10 Apr 2003Allowed
Ramkeshwar Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 45
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 44 of 63
High Courts10 Apr 2003
Lalan Singh Yadav Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 672
Municipal Council and Nagar Panchayat Act — Section 3(14), 3(14B)
High Courts10 Apr 2003Dismissed
Nawlesh Kumar Vs The State of Bihar and Another
Patna High Court · (2003) 04 PAT CK 0121
High Courts10 Apr 2003Allowed
The Managing Director, Bihar State Housing Board and Others Vs Ram Naresh Prasad Jaiswal and Another
Patna High Court · (2003) 2 PLJR 724
High Courts10 Apr 2003
Ram Chandra Ram and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1106 : (2002) 94 FLR 190 : (2003) 3 LLJ 904 : (2003) 3 PLJR 816
High Courts10 Apr 2003
The State of Bihar and Others Vs Hari Shankar Prasad and Others
Patna High Court · (2003) 04 PAT CK 0082
High Courts10 Apr 2003Allowed
Ram Lakhan Das and Another Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0077
High Courts10 Apr 2003Allowed
Bihar Rajya Krishi Karmachari Sangh Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1074B : (2003) 2 PLJR 714
High Courts10 Apr 2003
Manoj Kumar Gupta Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 305
Constitution of India, 1950 — Article 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts10 Apr 2003Dismissed
The State of Bihar and Another Vs Sri Ganesh Ram and Another
Patna High Court · (2003) 04 PAT CK 0001
High Courts09 Apr 2003Dismissed
Sheo Chand Chaudhary alias Sheochan Chaudhary Vs Adalat Hussain and Others
Patna High Court · (2003) 04 PAT CK 0113
High Courts09 Apr 2003
Samastipur Kshetriya Gramin Bank Officers Association Vs Samastipur Kshetriya Gramin Bank and Others
Patna High Court · (2003) 04 PAT CK 0071
High Courts09 Apr 2003Dismissed
Vinay Kumar Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0065
High Courts09 Apr 2003Allowed
Ruchy Sinha Vs Manipal Academy of Higher Education and Others
Patna High Court · (2003) 2 PLJR 588
High Courts09 Apr 2003Dismissed
Rashid Mansoori Vs State of Bihar
Patna High Court · (2003) 3 PLJR 632
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts08 Apr 2003Allowed
Awadh Behari Chaudhary Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 458
Bihar Pension Rules, 1950 — Rule 139, 139B, 43B
High Courts08 Apr 2003Allowed
Shyam Deo Mehta and Others Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 748
Bihar Panchayat Raj Act, 1993 — Section 32
High Courts08 Apr 2003Allowed
Sangam Lal Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 721
High Courts08 Apr 2003Allowed
Timal Raut Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 224
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts08 Apr 2003Allowed
Laxman Singh @ Lachhuman Singh and Others Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0118