High Courts16 Apr 2003Dismissed
Babuddin alias Babuddin Ahmad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0143
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 43 of 63
High Courts16 Apr 2003
P.S. Das Gupta and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 356
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482
High Courts16 Apr 2003
Reckitt Benckiser (India) Limited Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0122
High Courts16 Apr 2003Dismissed
Giriwar Rai and Another Vs Chinta Devi and Others
Patna High Court · (2003) 4 PLJR 388
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts16 Apr 2003Allowed
The Chairman, Bihar Public Service Commission and Others Vs Pramod Kumar Srivastava and Another
Patna High Court · (2003) 04 PAT CK 0104
High Courts16 Apr 2003Dismissed
The Branch Manager, United India Insurance Company Ltd. Bihar Shariff at Nalanda and Others Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0091
High Courts16 Apr 2003
Shashank Shekhar Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1143
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68
High Courts16 Apr 2003Dismissed
Arjun Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 817 : (2009) 2 PLJR 964 : (2003) 2 PLJR 482
High Courts16 Apr 2003
Mostt. Reshma Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 740
High Courts16 Apr 2003Allowed
The State of Bihar and Others Vs Md. Ashif and Others
Patna High Court · (2003) 04 PAT CK 0034
High Courts16 Apr 2003
Devanand Singh and Others Vs Sarbanand Sinha and Others
Patna High Court · (2003) 3 PLJR 408
High Courts16 Apr 2003Allowed
Md. Shamsul Hoda Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 252
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 157(J)
High Courts15 Apr 2003Allowed
Barmeshwar Nath Singh @ (sic)iya Jee @ Barmeshwar Singh Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0140
High Courts15 Apr 2003Dismissed
Vijay Shankar Kasaip Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 41
High Courts15 Apr 2003Allowed
State of Bihar and Others Vs Ajoy Chandra Dhar
Patna High Court · (2003) 2 BLJR 997
High Courts15 Apr 2003Dismissed
Nagina Khatoon and Others Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0062
High Courts15 Apr 2003Dismissed
Dr. (Mrs.) Shashilata Verma Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0052
High Courts15 Apr 2003Dismissed
Shyama Kant Dubey Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 285
Constitution of India, 1950 — Article 227
High Courts15 Apr 2003Allowed
The State of Bihar and Another Vs Gopal Lall and Others
Patna High Court · (2003) 3 PLJR 119
Bihar State Universities Act, 1976 — Section 34, 36
High Courts10 Apr 2003Allowed
Satyendra Kumar Sharma Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 108
Constitution of India, 1950 — Article 226, 227