High Courts21 Apr 2003
Mahesh Prasad Vs Gaya Municipal Corporation and Others
Patna High Court · (2003) 2 PLJR 758
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 42 of 63
High Courts18 Apr 2003
Paras Nath Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 57
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts18 Apr 2003Allowed
Parmanand Jha Vs Rajendra Agricultural University and Others
Patna High Court · (2003) 4 PLJR 431
High Courts18 Apr 2003Dismissed
Dukhit Yadav @ Gorka Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 35
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 24, 302, 34
High Courts18 Apr 2003Dismissed
S.J.S. Business Enterprises (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0064
High Courts18 Apr 2003Dismissed
Lokesh Pandey Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 709
High Courts18 Apr 2003
State of Bihar and Others Vs Shivji Singh and Others
Patna High Court · (2003) 04 PAT CK 0020
Constitution of India, 1950 — Article 226
High Courts18 Apr 2003Dismissed
Bachchu Mahto Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0017
High Courts17 Apr 2003Allowed
Neresh Paswan Vs State of Bihar
Patna High Court · (2003) 3 PLJR 333
Penal Code, 1860 (IPC) — Section 395
High Courts17 Apr 2003Dismissed
Kamal Kishore Sinha Vs Bihar State Schedule Caste Cooperative Development Corporation Limited and Others
Patna High Court · (2003) 3 PLJR 73
High Courts17 Apr 2003Dismissed
Sri Krishna Pandeya Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 391
High Courts17 Apr 2003
Sumitra Devi @ Minu Devi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 779
High Courts17 Apr 2003Dismissed
''Satsang'' Vs Union of India (UOI) and Others
Patna High Court · (2003) 04 PAT CK 0103
High Courts17 Apr 2003Dismissed
Union of India (UOI) and Others Vs Braj Nandan Singh and Another
Patna High Court · (2003) 3 PLJR 409
High Courts17 Apr 2003Allowed
Gyanendra Nath Srivastava Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 459
High Courts17 Apr 2003
Radha Shukla and Another Vs The State of Bihar and Another
Patna High Court · (2003) 2 PLJR 733
Criminal Procedure Code, 1973 (CrPC) — Section 202, 311
High Courts17 Apr 2003Dismissed
Arvind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0018
High Courts17 Apr 2003Dismissed
Satyendra Dikshit Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 795
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(1), 22
High Courts17 Apr 2003Allowed
Puspen Biswas and Others Vs Dr. B.R. Ambedkar Institute of Dental Sciences and Hospital and Others
Patna High Court · (2003) 04 PAT CK 0005
High Courts16 Apr 2003Dismissed
Jagjit Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 340
Drugs and Cosmetics Act, 1940 — Section 21, 3Drugs and Cosmetics Rules, 1945 — Rule 49