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Patna High Court judgments, 2003

1,250 judgments · page 40 of 63

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High Courts28 Apr 2003Dismissed

Maa Ganga New Yatayat Swablambi Sahkari Samiti Ltd. and Others Vs The State of Bihar and Others

Patna High Court · AIR 2004 Patna 31 : (2003) 2 BLJR 1236 : (2003) 3 PLJR 142

Bengal Ferries Act, 1885 — Section 35, 9Bihar Panchayat Raj Act, 1993 — Section 71(22), 71(23)
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High Courts28 Apr 2003

Binod Kumar Nayak Vs State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1252 : (2003) 3 PLJR 455

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 7, 9
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High Courts28 Apr 2003Dismissed

Md. Halim Vs The State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1301 : (2003) 3 PLJR 15

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High Courts28 Apr 2003

Vinay Kumar and Others Vs Life Insurance Corporation of India and Others

Patna High Court · (2003) 3 PLJR 295

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High Courts28 Apr 2003Dismissed

Sharfa Devi @ Asharfee Devi Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 162

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High Courts28 Apr 2003Allowed

Jagdish Lall Vs The Bihar State Electricity Board and Others

Patna High Court · (2003) 04 PAT CK 0026

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High Courts28 Apr 2003Dismissed

The State of Bihar and Others Vs Dinesh Chandra Sinha

Patna High Court · (2003) 04 PAT CK 0010

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High Courts25 Apr 2003Dismissed

Rishideo Prasad Roy Vs The Bihar State Agricultural Produce Marketing Board and Others

Patna High Court · (2003) 3 PLJR 414

Penal Code, 1860 (IPC) — Section 383
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High Courts25 Apr 2003Allowed

Mohan Mohan and Co. Pvt. Ltd. Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 844 : (2004) 134 STC 133

Bihar Finance Act, 1981 — Section 46(4)
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High Courts25 Apr 2003Allowed

The Bihar State Co-operative Land Development Bank Ltd. and Another Vs Anil Kumar Singh and Others

Patna High Court · (2003) 04 PAT CK 0109

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High Courts25 Apr 2003Dismissed

Harinagar Sugar Mills Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (2003) 04 PAT CK 0090

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High Courts25 Apr 2003Allowed

Uday Narain Singh Vs The State of Bihar and Others

Patna High Court · (2003) 4 PLJR 36

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High Courts25 Apr 2003Dismissed

Sawalia Singh and Others Vs State of Bihar

Patna High Court · (2003) 3 PLJR 818

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
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High Courts25 Apr 2003Dismissed

Mahendra Mahton Vs State of Bihar

Patna High Court · (2003) 04 PAT CK 0032

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High Courts25 Apr 2003Allowed

Afroz Khan and Others Vs The State of Bihar

Patna High Court · (2003) 3 PLJR 359

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts25 Apr 2003Dismissed

Anjani Choudhary, Bhimsen Choudhary and Kinkin Choudhary Vs The State of Bihar

Patna High Court · (2003) 04 PAT CK 0015

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High Courts24 Apr 2003Allowed

Renu Devi and etc. Vs State of Bihar and Others

Patna High Court · AIR 2003 Patna 106 : (2003) 2 PLJR 861

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Limitation Act, 1963 — Section 14(2)
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High Courts24 Apr 2003Allowed

Amar Prasad Sahu Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 845

Public Demands Recovery Act — Section 14, 9
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High Courts24 Apr 2003Dismissed

Raghabendra Choudhary Vs State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1074 : (2003) 2 PLJR 766

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High Courts24 Apr 2003Dismissed

Prof. Kishori Das and Another Vs The Union of India (UOI) and Others

Patna High Court · (2003) 2 BLJR 1028 : (2003) 2 PLJR 739

Constitution of India, 1950 — Article 51A
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