High Courts01 May 2003Allowed
Janardan Prasad Singh and Another Vs Bihar State Credit and Investment Corporation Limited and Others Sunil Kumar Mehrotra Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0039
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 39 of 63
High Courts01 May 2003Allowed
Md. Shamim Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0036
High Courts01 May 2003Dismissed
Umesh Narayan Ambastha Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0033
High Courts30 Apr 2003Allowed
Kumar Dharmendra Narain Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 327
Bihar Service Code, 1952 — Rule 97
High Courts30 Apr 2003Dismissed
Umeshwar Dayal Singh Vs The State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0087
High Courts30 Apr 2003Dismissed
Ram Mukhiya and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1185 : (2003) 3 PLJR 234
High Courts29 Apr 2003
Baidyanath Choudhary and Others Vs Smt. Shanti Devi and Others
Patna High Court · (2003) 04 PAT CK 0136
High Courts29 Apr 2003
United Breweries Ltd. Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 305 : (2006) 143 STC 106
Bihar Finance Act, 1981 — Section 17(5)
High Courts29 Apr 2003Dismissed
Most. Anarsa Devi and Others Vs Most. Radha Devi and Others
Patna High Court · (2003) 2 BLJR 1198 : (2003) 3 PLJR 421
High Courts29 Apr 2003Dismissed
The State of Bihar Vs Baidyanath Prasad Singh and Others
Patna High Court · (2003) 2 BLJR 1191 : (2003) 4 PLJR 42
High Courts29 Apr 2003
Durga Prasad Sah Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1188 : (2003) 3 PLJR 411 : (2003) 46 SCL 170
High Courts29 Apr 2003
Divisional Manager, United India Insurance Co. Ltd. Vs Mostt. Sakina Khatoon and Others
Patna High Court · (2003) 2 BLJR 1075
Motor Vehicles Act, 1988 — Section 173
High Courts29 Apr 2003Dismissed
Mostt. Patri Devi @ Girja Devi and Another Vs Ganesh Lal Pradhan and Others
Patna High Court · (2003) 04 PAT CK 0101
High Courts29 Apr 2003
Chkaradhar Jha Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1187 : (2003) 3 PLJR 289
High Courts29 Apr 2003Allowed
Madan Mohan Lal Das Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0094
High Courts29 Apr 2003Allowed
Md. Siddique Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 04 PAT CK 0009
High Courts28 Apr 2003Dismissed
Rita Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 71
Constitution of India, 1950 — Article 16
High Courts28 Apr 2003Dismissed
Chini Sah Vs State of Bihar State Vs Chini Sah
Patna High Court · (2003) 04 PAT CK 0146
High Courts28 Apr 2003Dismissed
State Vs Chini Sah Chini Sah Vs State of Bihar
Patna High Court · (2008) 1 PLJR 458
Criminal Procedure Code, 1973 (CrPC) — Section 164, 228(2)Penal Code, 1860 (IPC) — Section 201, 302, 84